High Courts06 Feb 1924
K. Tirumalacharyulu alias Ramanujacharyulu and Others Vs Ammisetti Venkiah and Others
Madras High Court · AIR 1924 Mad 763
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 42 of 45
High Courts06 Feb 1924
Seetharamabrahman Vs Kristabrahman and Others
Madras High Court · AIR 1924 Mad 790
High Courts05 Feb 1924
Parvati Ammal Vs Venkatarama Iyer
Madras High Court · AIR 1925 Mad 80 : (1924) 20 LW 278 : (1924) 47 MLJ 316
High Courts05 Feb 1924
A. Sethurama Mudaliar Vs M.P. Mangala Goundar
Madras High Court · AIR 1924 Mad 764 : (1924) 19 LW 632 : (1924) 46 MLJ 494
High Courts04 Feb 1924
M. Veeresalingam and Others Vs P. Kondayya
Madras High Court · AIR 1925 Mad 430
High Courts04 Feb 1924
Mamillapalli Veeresalingham and Others Vs Ponnukollu Kondayya
Madras High Court · 79 Ind. Cas. 869
High Courts01 Feb 1924
Jambulinga Chetty and Others Vs Emperor
Madras High Court · AIR 1924 Mad 862
Penal Code, 1860 (IPC) — Section 447
High Courts01 Feb 1924
Velluri Jagannadh Naidu Vs Ch. Rama Rao, Sanitary Inspector
Madras High Court · 85 Ind. Cas. 646
High Courts01 Feb 1924
In Re: Periaswami Muthiryan and Others
Madras High Court · AIR 1924 Mad 888 : (1924) 20 LW 544
High Courts01 Feb 1924
Villuri Jagannadham Naidu Vs Ch. Rama Rao, Sanitary Inspector
Madras High Court · AIR 1925 Mad 186 : (1924) 20 LW 834 : (1924) 47 MLJ 917
High Courts01 Feb 1924
In Re: Jambulinga Chetti and Others
Madras High Court · 83 Ind. Cas. 1003 : (1924) 47 MLJ 437
Penal Code, 1860 (IPC) — Section 447
High Courts01 Feb 1924
Poochammal alias Kamakshi Ammal Vs Soundrammal and Others
Madras High Court · 80 Ind. Cas. 554 : (1924) 19 LW 564
High Courts31 Jan 1924
Mautripragada Gowrikantam and Others Vs Mantipragada Ramamurthy and Others
Madras High Court · 80 Ind. Cas. 557
High Courts31 Jan 1924
Mayandi Servai Vs Santhanam Servai and Others
Madras High Court · AIR 1925 Mad 303 : (1924) 20 LW 812
High Courts31 Jan 1924
Ramaswami Thevan and Others Vs Alaga Pillai and Another
Madras High Court · AIR 1925 Mad 143 : 79 Ind. Cas. 881
High Courts31 Jan 1924
Mantripragada Gourikantam and Others Vs Mantripragada Ramamurthy and Others
Madras High Court · (1924) 19 LW 663 : (1924) 46 MLJ 482
High Courts31 Jan 1924
Gourikantam and Others Vs Ramamurthy and Others
Madras High Court · AIR 1924 Mad 783
High Courts30 Jan 1924
Gopala Kuduva and Others Vs Sheikh Muhammad Hamza Sahib and Others
Madras High Court · AIR 1924 Mad 776 : 84 Ind. Cas. 625 : (1924) 19 LW 545
High Courts29 Jan 1924
S.P. Chinna Thambiar Vs Veerappa Naidu and Others
Madras High Court · AIR 1924 Mad 623
Court Fees Act, 1870 — Section 12