High Courts07 Feb 1924
In Re: Appaswamy Mudali and Others
Madras High Court · AIR 1924 Mad 555
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 41 of 45
High Courts07 Feb 1924
Appasami Mudaliar and Others Vs King-Emperor
Madras High Court · (1924) ILR (Mad) 442
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts07 Feb 1924
In Re: Appasami Mudali and Others
Madras High Court · (1924) 19 LW 504 : (1924) 46 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts07 Feb 1924
Ayyaswami Iyer and Others Vs Annan Thirumala Iyer
Madras High Court · AIR 1924 Mad 670 : 83 Ind. Cas. 999 : (1924) 19 LW 639 : (1924) 47 MLJ 8
Penal Code, 1860 (IPC) — Section 499
High Courts07 Feb 1924
Chathoth Parkum Kareth Kombi Kunhammad Kutty Vs Parambath Chathankandi Enna Ponnambilath Parapravan Cheria Mammad and Others
Madras High Court · 79 Ind. Cas. 886 : (1924) 20 LW 41 : (1924) 47 MLJ 679
High Courts07 Feb 1924
Kunhammad Kutti Vs Cheria Mammad and Others
Madras High Court · AIR 1924 Mad 787
High Courts07 Feb 1924
Best and Co. Ltd. (Agents of the Nobel's Explosives Co. Ltd.) Vs The Corporation of Madras
Madras High Court · AIR 1924 Mad 754 : (1924) 20 LW 347
Madras City Municipal Act, 1904 — Section 110
High Courts07 Feb 1924
In Re: Appaswamy Mudaly
Madras High Court · 81 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 54Penal Code, 1860 (IPC) — Section 225B
High Courts06 Feb 1924
Bhogi Reddi Kumaraswami Vs Maddekara Narayana Rao agent of Byram Shah
Madras High Court · (1924) 19 LW 683 : (1924) 46 MLJ 468
High Courts06 Feb 1924
Ammakannu Ayi Vs Murugayya Odayar
Madras High Court · AIR 1924 Mad 716
Contract Act, 1872 — Section 233
High Courts06 Feb 1924
Soorapaneni Seetharamabrahmam Vs Soorapanini Krishnabrahmam
Madras High Court · 80 Ind. Cas. 353 : (1924) 19 LW 547
High Courts06 Feb 1924
Kidambi Ritumalacharyulu alias Ramanujacharyulu and Others Vs Amisetti Venkiah and Others
Madras High Court · 80 Ind. Cas. 541
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(4)
High Courts06 Feb 1924
Nidadavolu Achutam and Others Vs Veerina Surayya Nidadavolu Achutaramayya and Another Vs Navvaji and Another
Madras High Court · 79 Ind. Cas. 902
High Courts06 Feb 1924
Lekkala Ramu Naidu and Another Vs Vetchalapu Nayanappa
Madras High Court · 80 Ind. Cas. 571
High Courts06 Feb 1924
Kidambi Tirumalacharyulu alias Ramanujacharyulu and Others Vs Ammisetti Venkiah and Others
Madras High Court · (1924) 19 LW 678 : (1924) 46 MLJ 363
High Courts06 Feb 1924
Ammakannu Ayi Vs A Male Child (not named), deceased by Guardian Murugayya Odayar
Madras High Court · (1924) ILR (Mad) 850 : 83 Ind. Cas. 324 : (1924) 20 LW 207 : (1924) 47 MLJ 85
Contract Act, 1872 — Section 233
High Courts06 Feb 1924
P. Nagalingappa and Another Vs P. Venganna and Others
Madras High Court · AIR 1925 Mad 425 : (1924) 20 LW 746
High Courts06 Feb 1924
L. Ramu Naidu and Another Vs V. Nayanappa
Madras High Court · AIR 1925 Mad 56 : (1924) 19 LW 562
High Courts06 Feb 1924
Pattur Nagalingappa and Another Vs Patukonda Venganna and Nimbagal Gumsidappa and Others
Madras High Court · 83 Ind. Cas. 139