High Courts13 Feb 1924
Bollapragada Subbarayudu and Others Vs Valluri Narasimha Rao
Madras High Court · (1924) 47 MLJ 558
Madras Estates Land Act, 1908 — Section 6
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 40 of 45
High Courts13 Feb 1924
Nimmagadda Venkateswarlu Vs Bodapati Lingayya and Others
Madras High Court · (1924) ILR (Mad) 633
High Courts13 Feb 1924
Nimmagadda Venkateswaralu Vs Bodapati Lingayya and Others
Madras High Court · 83 Ind. Cas. 960 : (1924) 20 LW 63
High Courts12 Feb 1924
Yellappa Vs Golla Swami and Others
Madras High Court · AIR 1924 Mad 855 : (1924) 20 LW 579
High Courts12 Feb 1924
Kalyani Pillai and Others Vs Thiruvenkatasami Iyengar and Another
Madras High Court · AIR 1924 Mad 695 : (1924) ILR (Mad) 618 : (1924) 47 MLJ 154
High Courts11 Feb 1924
A. Venkata Seshamma Vs A. Appa Rao and Another
Madras High Court · AIR 1925 Mad 125
High Courts11 Feb 1924
Kolachina Venkata Seetharamayya and Others Vs Veena Tulasibabu and Others
Madras High Court · 83 Ind. Cas. 548 : (1924) 19 LW 649
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts11 Feb 1924
Avararala Venkata Seshamma Vs Avararala Appa Rao and Another
Madras High Court · 80 Ind. Cas. 79 : (1924) 20 LW 181
High Courts11 Feb 1924
Jagannatha Rao and Others Vs Viswesam
Madras High Court · (1924) ILR (Mad) 621
High Courts11 Feb 1924
Kolachina Venkata Seetharamayya and Others Vs Veena Tolasi Babu and Others
Madras High Court · AIR 1924 Mad 602 : (1924) 46 MLJ 463
High Courts11 Feb 1924
Taduri Ramachandra Jagannatharao and Others Vs Vadrevu Viswesam
Madras High Court · AIR 1924 Mad 682 : (1924) 19 LW 691 : (1924) 46 MLJ 590
High Courts08 Feb 1924
Namineni Chengamma Naidu and Another Vs N. Gangulu Naidu
Madras High Court · AIR 1925 Mad 235 : (1924) 20 LW 402
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts08 Feb 1924
Chidambaragurukkal alias Devendrasaiva Puranthara Pandithar Vs Sivagnana Sundaram Pillai and Others
Madras High Court · 79 Ind. Cas. 619
Madras Estates Land Act, 1908 — Section 3(d)
High Courts08 Feb 1924
Mahabab Alli Khan Vs President, Taluk Board
Madras High Court · AIR 1924 Mad 898(1)
High Courts08 Feb 1924
Krishnamurthi Aiyar by K. Subramania Aiyar Vs Krishnamurthi Aiyar and Others
Madras High Court · 85 Ind. Cas. 882 : (1925) 49 MLJ 252
Registration Act, 1908 — Section 31
High Courts08 Feb 1924
Chidambara Gurukkal alias Devendrasiva Puranthara Pandithar Vs Sivagnana Sundaram Pillai and Others
Madras High Court · (1924) 47 MLJ 598
Madras Estates Land Act, 1908 — Section 3(d)
High Courts08 Feb 1924
Krishnamurthy Aiyar Vs Krishnamurthy Aiyar and Others
Madras High Court · AIR 1925 Mad 932
Registration Act, 1908 — Section 31
High Courts08 Feb 1924
Chidambara Gurukkal Vs Sivagnanasundaram Pillai and Others
Madras High Court · AIR 1924 Mad 833
Madras Estates Land Act, 1908 — Section 3(d)
High Courts08 Feb 1924
Mahabab Alli Khan Vs The President, Taluk Board
Madras High Court · 84 Ind. Cas. 325
High Courts07 Feb 1924
Ellammal Vs A.S. Venkataramana Rao and Another
Madras High Court · AIR 1924 Mad 796