High Courts27 Feb 1924
Harihara Aiyar Vs Ukkandan Variar and Others
Madras High Court · AIR 1925 Mad 207
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 38 of 45
High Courts27 Feb 1924
Mahomed Mustafa Rowther Vs Shanmuga Thevan and Another
Madras High Court · AIR 1925 Mad 375 : 83 Ind. Cas. 349
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts27 Feb 1924
Para Kanakan Vs Amir Bi Ammal and Others
Madras High Court · AIR 1924 Mad 837 : 84 Ind. Cas. 249 : (1924) 20 LW 327
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts26 Feb 1924
Ramappa Chettiar and Another Vs Ekambara Padayachi
Madras High Court · AIR 1924 Mad 715 : (1924) ILR (Mad) 651 : 79 Ind. Cas. 818 : (1924) 19 LW 685 : (1924) 47 MLJ 13
High Courts26 Feb 1924
Venkatramana Pai Vs Sampa alias Santappa Mallayya and Others
Madras High Court · 95 Ind. Cas. 845 : (1924) 47 MLJ 256
High Courts25 Feb 1924
Kannayiram Pillai Vs Virudupatti Gins Ltd. and Others
Madras High Court · AIR 1925 Mad 139 : (1924) 20 LW 185
High Courts25 Feb 1924
T.S. Sivarama Aiyar and Others Vs T.S. Gopalakrishna Chettiar (dead) and Others
Madras High Court · AIR 1925 Mad 88 : (1924) 47 MLJ 337
Succession Act, 1925 — Section 99
High Courts22 Feb 1924
K. Subbarayudu and Others Vs K. Subbanna and Another
Madras High Court · AIR 1925 Mad 371
Negotiable Instruments Act, 1881 (NI) — Section 29
High Courts22 Feb 1924
Kizhakkapet Krishnamadar Vs Marambatte Unnimammu and Others
Madras High Court · 90 Ind. Cas. 999
Malabar Compensation for Tenants Improvements Act, 1899 — Section 4
High Courts22 Feb 1924
Koduri Subbarayudu and Others Vs Koyyalamudi Subbanna and Another
Madras High Court · 85 Ind. Cas. 457 : (1924) 47 MLJ 765
Negotiable Instruments Act, 1881 (NI) — Section 29
High Courts22 Feb 1924
Kizhakkepat Krishna Menon Vs Marambatte Unni Mamu and Others
Madras High Court · AIR 1925 Mad 1222 : (1925) 22 LW 186 : (1925) 49 MLJ 99
High Courts22 Feb 1924
Kalepalli Rajitagiripathy Vs Kalepalli Bhavani Sankaran and Another
Madras High Court · AIR 1924 Mad 673 : (1924) ILR (Mad) 641 : (1924) 19 LW 650 : (1924) 47 MLJ 4
High Courts22 Feb 1924
Kallepalli Rajilagiripathy Vs Kallepalli Bhavani Sankaran and Another
Madras High Court · 80 Ind. Cas. 103
High Courts21 Feb 1924
In Re: (Saiyed) Anif Sahib and Others
Madras High Court · AIR 1925 Mad 993 : 85 Ind. Cas. 727
Criminal Procedure Code, 1898 (CrPC) — Section 438(1)
High Courts19 Feb 1924
Gothipati Suryanarayana Vs Sree Raja Ankineed Prasad Bahadur and Others
Madras High Court · (1924) 46 MLJ 565
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1924
Palani Nayakkan and Others Vs Parvati Ammal and Others
Madras High Court · AIR 1925 Mad 291
Madras Estates Land Act, 1908 — Section 6
High Courts19 Feb 1924
G. Suryanarayana Vs Sree Raja Ankineed Prasad Bahadur and Others
Madras High Court · AIR 1924 Mad 795
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts19 Feb 1924
Areti Subbayya Vs Sree Raja Venkataramiah Apparao Bahadur Zamindar Garu and Another
Madras High Court · 79 Ind. Cas. 718 : (1924) 19 LW 626 : (1924) 47 MLJ 469
Madras Estates Land Act, 1908 — Section 163(2)
High Courts19 Feb 1924
Yadavendra Bhatta Vs Srinivasa Babhu and Others
Madras High Court · AIR 1925 Mad 62 : (1924) ILR (Mad) 698 : (1924) 20 LW 584 : (1924) 47 MLJ 435
Transfer of Property Act, 1882 — Section 6(e)
High Courts19 Feb 1924
A. Subbayya Vs Sree Raja Venkataramiah Apparao Bahadur Zamindar Garu and Another
Madras High Court · AIR 1924 Mad 832
Madras Estates Land Act, 1908 — Section 163(2)