High Courts11 Mar 1924
P. Subbamma Vs M. Venkatakrishna Rao and Others
Madras High Court · AIR 1925 Mad 151
COURT ARCHIVE
Madras High Court judgments, 1924
893 judgments · page 36 of 45
High Courts11 Mar 1924
Rachamadugu Venkatapathi by next Friend Lakshmamma Vs K. Ramadas Rao (Receiver)
Madras High Court · (1924) 47 MLJ 528
Judicature Act, 1873 — Section 25
High Courts11 Mar 1924
Arunachala Goundan Vs Katha Goundan and Others
Madras High Court · (1924) 20 LW 795 : (1924) 47 MLJ 514
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1(2)
High Courts11 Mar 1924
Clan Line Ltd. Vs R. Srinivasa Pai (died) and Others
Madras High Court · AIR 1924 Mad 885 : (1924) 20 LW 378
Contract Act, 1872 — Section 65
High Courts11 Mar 1924
Arunachela Goundan Vs Katha Goundan and Others
Madras High Court · AIR 1924 Mad 842
High Courts10 Mar 1924
A. Chathu Nambiar and Others Vs A. Sekharan Nambiar and Others
Madras High Court · AIR 1925 Mad 430(1)
High Courts10 Mar 1924
Narano Mahapatro and Another Vs Sri Ramachandra Mardaraja Deo Garu
Madras High Court · AIR 1925 Mad 357
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1924
Rajagopala Iyer Vs Thathayya Arunachala Iyer and Others
Madras High Court · AIR 1924 Mad 829 : 83 Ind. Cas. 17 : (1924) 20 LW 200 : (1924) 47 MLJ 305
High Courts10 Mar 1924
Appatta Chathu Nambiar and Others Vs Appatta Sekharan Nambiar and Others
Madras High Court · 85 Ind. Cas. 1050 : (1924) 47 MLJ 695
High Courts07 Mar 1924
Siva Pratap Bhattadu Vs The Commissioner of Income Tax
Madras High Court · 84 Ind. Cas. 131 : (1924) 20 LW 395
Income Tax Act, 1961 — Section 23(2)
High Courts07 Mar 1924
Alliar Rowther Vs Narayana Kudumban and Others
Madras High Court · AIR 1924 Mad 817 : 81 Ind. Cas. 844 : (1924) 20 LW 242
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Mar 1924
Narayana Nair Vs Kunhi Raman Nair
Madras High Court · AIR 1925 Mad 131 : (1924) 20 LW 190
High Courts07 Mar 1924
Palani alias Thirumeni Thevan by next Friend Pechi Ammal Vs Sethu and Others
Madras High Court · (1924) 47 MLJ 155
Evidence Act, 1872 — Section 112
High Courts07 Mar 1924
In Re: A.S. Radakrishna Iyer
Madras High Court · AIR 1925 Mad 819 : (1925) 21 LW 550
High Courts07 Mar 1924
Palani alias Tirumeni Thevan by next friend Pechi Ammal Vs Sethu and Others
Madras High Court · AIR 1924 Mad 677 : (1924) ILR (Mad) 706 : 81 Ind. Cas. 456 : (1924) 20 LW 69
Evidence Act, 1872 — Section 112
High Courts06 Mar 1924
Gottumukkula Narayana Raju and Another Vs King Emperor
Madras High Court · AIR 1924 Mad 760
Penal Code, 1860 (IPC) — Section 186
High Courts06 Mar 1924
Narayanan Chetty and Others Vs Muthiah Chettiar and Others
Madras High Court · (1924) ILR (Mad) 692 : 80 Ind. Cas. 658
High Courts06 Mar 1924
Venkatasubba Chettiar Vs Sesha Aiyar
Madras High Court · (1924) ILR (Mad) 700 : (1924) 20 LW 148
Government of India Act, 1915 — Section 107
High Courts06 Mar 1924
In Re: Gottumukkula Narayana Raju and Another
Madras High Court · 83 Ind. Cas. 657 : (1924) 20 LW 717
Penal Code, 1860 (IPC) — Section 186