High Courts22 Dec 1908
Amin Miran Sahib and Others Vs Medan Hussain Sahib
Madras High Court · 4 Ind. Cas. 1118
Religious Endowments Act, 1863 — Section 14
COURT ARCHIVE
Madras High Court judgments, 1908
234 judgments · page 1 of 12
High Courts22 Dec 1908
Abdul Khadar and Others Vs N.P.R.M.L.C.J. Chidambaram Chettyar and Others
Madras High Court · (1909) ILR (Mad) 276 : 3 Ind. Cas. 876
High Courts22 Dec 1908
Emperor Vs Chota Singh
Madras High Court · (1909) ILR (Mad) 303 : 3 Ind. Cas. 885
Prisons Act, 1894 — Section 52
High Courts18 Dec 1908
Muthuveeru Mudaliar Vs Vythilinga Mudaliar and Another
Madras High Court · (1909) ILR (Mad) 206 : 3 Ind. Cas. 476
High Courts18 Dec 1908
Mullath Tarwed Karnavan and Manager Katungi Velloti and Others Vs Mullath Unni Nambi alias Kun. Humi Velloti and Others
Madras High Court · 4 Ind. Cas. 1128
High Courts16 Dec 1908
Rajaruthna Kavundan Vs Doraisami Kavundan and Others
Madras High Court · 4 Ind. Cas. 1134
High Courts16 Dec 1908
Mooriyat Putikayil Kuntimina and Others Vs Mooriyat Patikayil Kuntambi and Others
Madras High Court · (1909) ILR (Mad) 315 : 1 Ind. Cas. 195
High Courts16 Dec 1908
Balakrishna Aiyar and Others Vs Muthusawmy Aiyar Muthusawmy Aiyar Vs Balakrishna Aiyar and Others
Madras High Court · (1909) ILR (Mad) 271 : 3 Ind. Cas. 878
High Courts16 Dec 1908
K. Raghavalu Chetty Vs Adinarayana Chetty and Others
Madras High Court · (1909) ILR (Mad) 323 : 2 Ind. Cas. 616(1)
High Courts16 Dec 1908
K.S. Srinivasa pillay and Another Vs Vasudeva Mudaliar and Another
Madras High Court · (1909) ILR (Mad) 312 : 4 Ind. Cas. 501
Limitation Act, 1963 — Section 31
High Courts15 Dec 1908
Sheik Mahamad Ravuther Vs The British India Steam Navigation Co., Ltd.
Madras High Court · (1909) ILR (Mad) 95 : 1 Ind. Cas. 977
High Courts10 Dec 1908
Nynappa Servai and Others Vs Veeran and Others
Madras High Court · (1909) ILR (Mad) 428 : 4 Ind. Cas. 722
High Courts10 Dec 1908
Pulavarty Venkanna and Another Vs Jupudy Sarayya and Others
Madras High Court · 4 Ind. Cas. 1097(1)
Civil Procedure Code, 1908 (CPC) — Section 45
High Courts09 Dec 1908
Mahomed Meera Usani Rowthen and Another Vs Nizur Ali Sahib
Madras High Court · 4 Ind. Cas. 1129
Transfer of Property Act, 1882 — Section 108(1)
High Courts08 Dec 1908
Palaniandy Gounden Vs Emperor
Madras High Court · (1909) ILR (Mad) 218 : 1 Ind. Cas. 54
High Courts08 Dec 1908
Seshappa Vs Venkataramana Upadya and Another
Madras High Court · 4 Ind. Cas. 1091
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts04 Dec 1908
The Public Prosecutor Vs Bonigiri Pottigadu and Others
Madras High Court · (1909) ILR (Mad) 179 : 2 Ind. Cas. 307
High Courts04 Dec 1908
Sri Krishna Doss Vs Chandook Chand
Madras High Court · (1909) ILR (Mad) 334 : 4 Ind. Cas. 509
High Courts03 Dec 1908
Subbaraya Mudaliar and Others Vs Rakki
Madras High Court · (1909) ILR (Mad) 140 : 1 Ind. Cas. 73
High Courts03 Dec 1908
Subramania Pillai and Others Vs Sannasia Pillai and Others
Madras High Court · 2 Ind. Cas. 310