High Courts23 Jan 1908
Marri Ramanna and Another Vs Ghattamaneni
Madras High Court · (1908) 18 MLJ 258
COURT ARCHIVE
Madras High Court judgments, 1908
234 judgments · page 12 of 12
High Courts22 Jan 1908
Erat Madhavan Mannadi Vs Venganat Swarapa Hil Ravi Varma alias The Valia Nambidi Styled Rajah and Another
Madras High Court · (1908) 18 MLJ 39
High Courts22 Jan 1908
Surampalli Bangaramma Vs Surampalli Bramhazee
Madras High Court · (1908) ILR (Mad) 338 : (1908) 18 MLJ 254
High Courts17 Jan 1908
Budruddin Sahib and Another Vs Abdul Rahim
Madras High Court · (1908) ILR (Mad) 125 : (1908) 18 MLJ 21
High Courts13 Jan 1908
Kunhi Kannan Vs Mannayatha Suppi and Others
Madras High Court · (1908) 18 MLJ 132
High Courts10 Jan 1908
Mahammade alias Hummade Beari Vs The Secretary of State for India in Council
Madras High Court · (1908) ILR (Mad) 264 : (1908) 18 MLJ 62
High Courts10 Jan 1908
Subramania Aiyar Vs S.A. Subramania Aiyar and Others
Madras High Court · (1908) ILR (Mad) 250 : (1908) 18 MLJ 245
High Courts08 Jan 1908
Aiyasami Aiyar Vs The District Board and Others
Madras High Court · (1908) ILR (Mad) 117 : (1908) 18 MLJ 91
High Courts07 Jan 1908
Ramkrishna Aiyar and Others Vs Krishna Aiyar and Others
Madras High Court · (1908) 18 MLJ 85
High Courts07 Jan 1908
Srimanth Raja Erlagudda Mallikarjuna Prasada Naidu Bahadur Zemindar Garu Vs Moolupuri Pappaya
Madras High Court · (1908) 18 MLJ 246
High Courts01 Jan 1908
Annamalai Mudaliar Vs Ramaier and Others
Madras High Court · (1908) ILR (Mad) 234 : (1908) 18 MLJ 24
High Courts01 Jan 1908
Vadappalle Narasimham Vs Dronamraju Seetharamamurthy and Others
Madras High Court · (1908) 18 MLJ 26
Transfer of Property Act, 1882 — Section 116