High Courts23 Mar 1908
K.V.S. Sheik Mahamad Ravuther Vs The B.I.S.N. Co. and Others
Madras High Court · (1908) 18 MLJ 497
Contract Act, 1872 — Section 23
COURT ARCHIVE
Madras High Court judgments, 1908
234 judgments · page 10 of 12
High Courts23 Mar 1908
Mary Harriett Annie Wilson Vs George Oakes and Another
Madras High Court · (1908) ILR (Mad) 283 : (1908) 18 MLJ 331
Trusts Act, 1882 — Section 83
High Courts18 Mar 1908
The East Indian and Anglo-Indian Deposit and Loan Society (Ld.) Vs Dr. T.M. Nair and Another
Madras High Court · (1908) ILR (Mad) 364 : (1908) 18 MLJ 465
Negotiable Instruments Act, 1881 (NI) — Section 84(2)
High Courts18 Mar 1908
In Re: Aluvala Guruviah
Madras High Court · (1908) 18 MLJ 216
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts18 Mar 1908
K. Achutayya Vs N.S. Thimmayya and Another
Madras High Court · (1908) ILR (Mad) 345 : (1908) 18 MLJ 228
High Courts13 Mar 1908
Vellankondu Subbiah and Others Vs Malupeddi Venkataramiah
Madras High Court · (1908) ILR (Mad) 343 : (1908) 18 MLJ 347
High Courts12 Mar 1908
Rangappa Naik Vs Kamti Naik and Others
Madras High Court · (1908) ILR (Mad) 366 : (1908) 18 MLJ 309
High Courts12 Mar 1908
Audipuranam Pillay Vs Gopalasamy Mudaly and Others
Madras High Court · (1908) ILR (Mad) 354 : (1908) 18 MLJ 259
Transfer of Property Act, 1882 — Section 88, 89
High Courts11 Mar 1908
Noothi Subbarayadu (deceased) and Others Vs Dara Lingayya Garu Suryapracharalingam Garu
Madras High Court · (1908) 18 MLJ 461
High Courts03 Mar 1908
Thenappa Chettiar and Another Vs Marimuthu Nadan and Others
Madras High Court · (1908) ILR (Mad) 258 : (1908) 18 MLJ 344
Transfer of Property Act, 1882 — Section 85
High Courts27 Feb 1908
Kalavagunta Venkata Kristnayya and Others and Kalavagunta Venkatachalam and Others Vs Kalavagunta Lakshmi Narayana
Madras High Court · (1909) ILR (Mad) 185 : (1908) 18 MLJ 403
High Courts26 Feb 1908
Sri Rajah Venkata Narasimha Appa Row Bahadur Vs Shree Rajah Suranani Venkata Purshottama Jaghandadha Gopal Row Bahadur and Others
Madras High Court · (1908) ILR (Mad) 318 : (1908) 18 MLJ 420
Succession Act, 1925 — Section 100
High Courts26 Feb 1908
In Re: Sankara Pillai alias Sankaranarayana Pillay
Madras High Court · (1908) 18 MLJ 197
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts26 Feb 1908
Rajah Venkata Narasimha Appa Rao Bahadur Vs Rajah Surnani Venkata Purushottam Jugganadha Gopala Row Bahadur and Others
Madras High Court · (1908) ILR (Mad) 310 : (1908) 18 MLJ 409
Limitation Act, 1963 — Section 28
High Courts25 Feb 1908
Aiyathurai Ravuthan Vs San. Muhamad Meera Ravuthan and Others
Madras High Court · (1908) ILR (Mad) 252 : (1908) 18 MLJ 238
Civil Procedure Code, 1908 (CPC) — Section 26, 28
High Courts25 Feb 1908
Krishnier and Others Vs Lakshmiammal and Others
Madras High Court · (1908) 18 MLJ 275
Limitation Act, 1963 — Article 120 Schedule II
High Courts24 Feb 1908
Acchabba Beori and Others Vs King Emperor
Madras High Court · (1908) 18 MLJ 250