High Courts24 Aug 1908
R. Fisher Vs A.M. Arunachallam Chettiar and Another
Madras High Court · 2 Ind. Cas. 522
COURT ARCHIVE
Madras High Court judgments, 1908
234 judgments · page 8 of 12
High Courts21 Aug 1908
Ranganayakalu Aiya Vs Subbayan and Another
Madras High Court · 2 Ind. Cas. 522(1)
High Courts18 Aug 1908
Damaraju Narasimha Rau Vs Thadinada Gangaram and Others
Madras High Court · (1908) ILR (Mad) 431 : (1908) 18 MLJ 590
High Courts17 Aug 1908
K.T. Ellusah Vs Ruppu Rangayyan and Another
Madras High Court · (1908) 18 MLJ 562
High Courts17 Aug 1908
K.T. Ellusah Vs Ruppa Rangayyan and Another
Madras High Court · 4 Ind. Cas. 1102
High Courts11 Aug 1908
In Re: L. Jogiah and Another
Madras High Court · (1908) ILR (Mad) 510 : (1908) 18 MLJ 466
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts11 Aug 1908
In Re: Chinna Ramana Gowd
Madras High Court · (1908) ILR (Mad) 506 : (1908) 18 MLJ 573
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts06 Aug 1908
Rajai Thimmanayanim Bahadur Varu Vs P. Rama Rayanim Garu
Madras High Court · (1908) 18 MLJ 567
High Courts05 Aug 1908
Bandalapalli Pedda Bangappah and Others Vs Moka Subbarayadu
Madras High Court · 4 Ind. Cas. 1128(1)
High Courts04 Aug 1908
Muniappan Chetti Vs Balayan Chetti
Madras High Court · (1908) ILR (Mad) 505 : 4 Ind. Cas. 1167
High Courts30 Jul 1908
In Re: Rudra Gowd and Others
Madras High Court · (1908) 18 MLJ 561
Criminal Procedure Code, 1898 (CrPC) — Section 259
High Courts29 Jul 1908
R.Y.R.M. Chokkalingam Chettiar Vs S. Srinivasa Pather and Another
Madras High Court · 4 Ind. Cas. 170
Contract Act, 1872 — Section 43
High Courts28 Jul 1908
Pannichand and Others Vs T. Nanoo Sanker Tawker
Madras High Court · (1908) 18 MLJ 456
High Courts28 Jul 1908
Sundarappaiyar and Others Vs Rama Hari Hari Rama Arunachella Chettiar
Madras High Court · (1908) ILR (Mad) 493 : (1908) 18 MLJ 487
Provincial Insolvency Act, 1920 — Section 7
High Courts20 Jul 1908
The Official Assignee of Madras Vs G. Smith
Madras High Court · (1909) ILR (Mad) 68 : 1 Ind. Cas. 712
High Courts12 Jul 1908
Mahadeva Iyer and Another Vs Sankarasubramania Iyer
Madras High Court · (1908) 18 MLJ 450
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts07 May 1908
Bollapragada Garu Narayana Rao by His Mother Rama Lakshmanna Vs Bollapragada Janaki Ramiah Garu
Madras High Court · 4 Ind. Cas. 1130
High Courts07 May 1908
Subbiah Iyer Vs Subramania Iyer and Others
Madras High Court · (1908) ILR (Mad) 479 : (1908) 18 MLJ 485
High Courts07 May 1908
Subramanian Chetty by Minatchi Vs Veerabhadran Chetty and Others
Madras High Court · (1908) ILR (Mad) 442 : (1908) 18 MLJ 452