High Courts07 May 1908
Srinivasa Raghava Dikshidar and Others Vs Rangasawmi Iyengar and Others
Madras High Court · (1908) ILR (Mad) 452 : (1908) 18 MLJ 477
Limitation Act, 1963 — Article 83
COURT ARCHIVE
Madras High Court judgments, 1908
234 judgments · page 9 of 12
High Courts07 May 1908
Srinivasa Raghava Dikshadar and Others Vs Rangasawmi Aiyengar and Others
Madras High Court · 4 Ind. Cas. 1121
Limitation Act, 1963 — Article 113
High Courts06 May 1908
The Regulation Collector of Uthumalai Estate Vs R. Subbier
Madras High Court · (1908) ILR (Mad) 495 : (1908) 18 MLJ 581
Limitation Act, 1963 — Section 4
High Courts05 May 1908
Mahomed Mahomed Khan Bahadur Vs Mahomed Munawar Sahib
Madras High Court · (1908) ILR (Mad) 467 : (1908) 18 MLJ 542
High Courts22 Apr 1908
Robert Gordon Orr and Others Vs Chokalingam Pillai and Others
Madras High Court · (1908) 18 MLJ 494
High Courts22 Apr 1908
R.M.P.L. Palaniappa Chettiar and Another Vs Raja Visvanatha Vijaya Kumar Bangaru Tirumalai Savari Naidoo and Another
Madras High Court · (1908) 18 MLJ 548
High Courts16 Apr 1908
Rasu Mudaliar Vs Veerasami Pillai and Others
Madras High Court · (1908) 18 MLJ 495
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts08 Apr 1908
Chama Swami and Another Vs Padala Ananda and Another
Madras High Court · (1908) ILR (Mad) 439 : (1908) 18 MLJ 306
High Courts07 Apr 1908
The King Emperor Vs Kanna
Madras High Court · (1908) 18 MLJ 329
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(6)
High Courts07 Apr 1908
Cangayam Venkataramana Iyer Vs Henry James Colly Gompertz and Others
Madras High Court · (1908) ILR (Mad) 425 : (1908) 18 MLJ 298
Transfer of Property Act, 1882 — Section 85
High Courts07 Apr 1908
Bhaskruni Kesavarayadu Vs Bhaskaruni Chalapatirayadu
Madras High Court · (1908) 18 MLJ 343
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts05 Apr 1908
The Mylapore Hindu Permanent Fund Limited Vs The Corporation of Madras
Madras High Court · (1908) ILR (Mad) 408 : (1908) 18 MLJ 349
Madras City Municipal Act, 1904 — Section 176
High Courts01 Apr 1908
Cherukuru Musaly and Others Vs Cherukuru Lakshumayya and Others
Madras High Court · (1908) 18 MLJ 602
High Courts31 Mar 1908
A.P. Pachaiperumal Chettiar Vs Dasi Thangam
Madras High Court · (1908) ILR (Mad) 400 : (1908) 18 MLJ 353
High Courts27 Mar 1908
C.R. Srinivasa Chariar Vs The Muncipal Council
Madras High Court · (1908) 18 MLJ 377
High Courts23 Mar 1908
K.A. Veeraraghva Tathachariar and Others Vs R. Krishnaswamy Thathachariar and Others
Madras High Court · 7 Ind. Cas. 900
High Courts23 Mar 1908
K.A. Veeraraghava Tathachariar and Others Vs R. Krishnasamy Thathachariar and Others
Madras High Court · (1910) 20 MLJ 638
Civil Procedure Code, 1908 (CPC) — Section 30