High Courts19 Feb 1908
Bahubalendrani Guruvaraju Vs Bahubalendrani Chandrasakara Raju by guardian Gopinatha Tripathi
Madras High Court · (1908) ILR (Mad) 362 : (1908) 18 MLJ 252
Succession Certificate Act, 1889 — Section 19
COURT ARCHIVE
Madras High Court judgments, 1908
234 judgments · page 11 of 12
High Courts18 Feb 1908
Dorasami Pillai Vs Angammal and Others
Madras High Court · (1908) 18 MLJ 484
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts18 Feb 1908
Dorasawmy Pillay Vs Angammal and Others
Madras High Court · (1908) 18 MLJ 265
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts17 Feb 1908
Nimmakayala Padmanabhadu and Another Vs Nookala Rajappa and Others
Madras High Court · (1908) 18 MLJ 188
High Courts17 Feb 1908
Vishvendra Thirthaswami Vs Vishnumurti Bhatta and Others
Madras High Court · (1908) 18 MLJ 235
Evidence Act, 1872 — Section 74, 90
High Courts17 Feb 1908
Kommineni Appayya Vs Mangala Rangayya and Others
Madras High Court · (1908) ILR (Mad) 419 : (1908) 18 MLJ 229
Transfer of Property Act, 1882 — Section 67
High Courts14 Feb 1908
Piramanayagam Pillai and Others Vs Alwar Naicker
Madras High Court · (1908) 18 MLJ 305
High Courts13 Feb 1908
Peria Karuppan Vs Subramanian Chetti and Others
Madras High Court · (1908) ILR (Mad) 260 : (1908) 18 MLJ 153
High Courts13 Feb 1908
In Re: Alagu Ambalam and Others
Madras High Court · (1908) 18 MLJ 89
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts05 Feb 1908
Ponnayee Vs Periya Mooppan
Madras High Court · (1908) ILR (Mad) 185 : (1908) 18 MLJ 150
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts05 Feb 1908
In Re: Sankappa Rai
Madras High Court · (1908) 18 MLJ 66
Evidence Act, 1872 — Section 27
High Courts04 Feb 1908
Randupurayil Kunhisore, Karnavan and Another Vs Neroth Kunhi Kannan and Others
Madras High Court · 1 Ind. Cas. 207
High Courts04 Feb 1908
Randupurayil Kunhisow, Karnavan and Manager of his Tarwad Vs Neroth Kunhi Kannan and Others
Madras High Court · (1909) ILR (Mad) 1 : (1908) 18 MLJ 98
High Courts31 Jan 1908
Venkobachar Vs Raghavandrachar
Madras High Court · (1908) 18 MLJ 96
Civil Procedure Code, 1908 (CPC) — Section 82
High Courts28 Jan 1908
Shamu Patter Vs Abdul Kadir Ravuthan and Others
Madras High Court · (1908) ILR (Mad) 215 : (1908) 18 MLJ 219
Transfer of Property Act, 1882 — Section 59
High Courts28 Jan 1908
Manuel Louis Kunha Vs Juana Coelho and Others and Manuel Souza
Madras High Court · (1908) ILR (Mad) 187 : (1908) 18 MLJ 158
Evidence Act, 1872 — Section 92
High Courts24 Jan 1908
Miyaji alias Mahomed Ghouse Sahib Vs Sheik Ahmed Sahib and Others
Madras High Court · (1908) ILR (Mad) 212 : (1908) 18 MLJ 205
High Courts23 Jan 1908
Rama Odayan and Others Vs Subramania Aiyar
Madras High Court · (1908) ILR (Mad) 171 : (1908) 18 MLJ 178