COURT ARCHIVE
Madras High Court judgments, 1892
239 judgments · page 1 of 12
High Courts23 Dec 1892
Jagannadha Vs Papamma and Others Buchamma and Papamma Vs Jagannadha
Madras High Court · (1893) ILR (Mad) 400
High Courts23 Dec 1892
Sankaran Narayanan Vs Ananthanarayanayyan and Others
Madras High Court · (1897) ILR (Mad) 375
High Courts23 Dec 1892
Rajah Kamadana Venkata Hanumanta Jagannadha Row, by next friend Rajah Padmanabha Venkata Narasimha Row Vs Rajah Kamadana Lakshmi Papamma Row and Others Rajah Vellanki Buchamma Row and Rajah Kamadana Lakshmi Papamma Row Vs Rajah Kamadana Venkata Hanumanta Jagannadha Row, by next friend Rajah Padmanabha Venkata Narasimha Row
Madras High Court · (1893) 3 MLJ 193
High Courts22 Dec 1892
Rama Varma Rajah. Vs Kadar and Others
Madras High Court · (1893) ILR (Mad) 415
High Courts20 Dec 1892
C. Subramania Sastri and Others Vs Minakshi Naidu
Madras High Court · (1893) 3 MLJ 128
Specific Relief Act, 1877 — Section 42, 54
High Courts16 Dec 1892
Krishnamma Vs Suranna and Others
Madras High Court · (1893) ILR (Mad) 148
Registration Act, 1877 — Section 50
High Courts14 Dec 1892
Krishnan Chetti Vs Arunachalam Pillai and Others
Madras High Court · (1893) 3 MLJ 126
High Courts14 Dec 1892
Srinivasa Pillai Vs P. Rathnasabapathi Pillai, Chairman, Municipal Council
Madras High Court · (1893) 3 MLJ 124
Contract Act, 1872 — Section 74
High Courts13 Dec 1892
Anantayya and Others Vs Padmayya and Others
Madras High Court · (1893) ILR (Mad) 278
Legal Practitioners Act, 1879 — Section 28