CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1892

COURT ARCHIVE

Madras High Court judgments, 1892

239 judgments · page 2 of 12

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts05 Dec 1892

Queen-Empress Vs Viraperumal

Madras High Court · (1893) ILR (Mad) 105

Oaths Act, 1873 — Section 13, 6
Read judgment
High Courts01 Dec 1892

Raman Vs Sridharan and Another

Madras High Court · (1893) ILR (Mad) 449

Read judgment
High Courts01 Dec 1892

Chittury Siramulu Vs Nalla Ravanamma

Madras High Court · (1893) 3 MLJ 183

Read judgment
High Courts01 Dec 1892

Khadir Moideen Routher Vs Rama Naickan and Another

Madras High Court · (1894) ILR (Mad) 12 : (1893) 3 MLJ 176

Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Section 22
Read judgment
High Courts30 Nov 1892

Queen-Empress Vs Ramasami and Others

Madras High Court · (1893) ILR (Mad) 364

Read judgment
High Courts30 Nov 1892

Queen-Empress Vs Ramasami Reddi

Madras High Court · (1893) 3 MLJ 178

Read judgment
High Courts30 Nov 1892

Vatta Thevan Vs Vandal Alagappudayan and Others

Madras High Court · (1893) 3 MLJ 44

Criminal Procedure Code, 1898 (CrPC) — Section 195
Read judgment
High Courts25 Nov 1892

Venkatarayer Vs Jambu Aiyar

Madras High Court · (1894) ILR (Mad) 377 : (1893) 3 MLJ 97

Read judgment
High Courts25 Nov 1892

Venkatrayar Vs Jamboo Ayyan

Madras High Court · (1894) ILR (Mad) 377

Read judgment
High Courts18 Nov 1892

M. Sangili Pandaram and Others Vs Mookan alias Muthirala Pandaram

Madras High Court · (1893) 3 MLJ 137

Read judgment
High Courts18 Nov 1892

Ramaswami Aiyar Vs Rama Aiyar

Madras High Court · (1892) 2 MLJ 288

Read judgment
High Courts18 Nov 1892

Sangili and Others Vs Mookan

Madras High Court · (1893) ILR (Mad) 350

Read judgment
High Courts11 Nov 1892

Nilakanta Vs Imamsahib and Another

Madras High Court · (1893) ILR (Mad) 361

Read judgment
High Courts11 Nov 1892

Nilakanta Shanbhog Vs Imam Sahib and Another

Madras High Court · (1893) 3 MLJ 134

Limitation Act, 1963 — Article 120, 62
Read judgment
High Courts10 Nov 1892

Nanu Vs Raman and Others

Madras High Court · (1893) ILR (Mad) 335

Transfer of Property Act, 1882 — Section 2(c)
Read judgment
High Courts10 Nov 1892

Ramasami Vs Venkatesam and Others

Madras High Court · (1893) ILR (Mad) 440

Read judgment
High Courts10 Nov 1892

Varadaraja Vs Dorasami and Another

Madras High Court · (1893) ILR (Mad) 131

Read judgment
High Courts10 Nov 1892

Pandarathil Chithomah's son Nanu Nair Vs Pulikiye Moorkattil Karnavan and Manager Kunhi Amah's son Raman Menon and Others

Madras High Court · (1893) 3 MLJ 141

Transfer of Property Act, 1882 — Section 2(c)
Read judgment
High Courts10 Nov 1892

Valaravutu Ramaswami Vs Valaravutu Venkatesam and Others

Madras High Court · (1893) 3 MLJ 107

Read judgment
High Courts10 Nov 1892

Peria Ammani Vs Krishnasami Adinadhha Vs Krishnasami and Others

Madras High Court · (1893) ILR (Mad) 182

Read judgment
Previous1234…12Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions