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Madras High Court judgments, 1892

239 judgments · page 3 of 12

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High Courts10 Nov 1892

Peria Ammani Ammal and Adinadha Nainar. Vs Krishnaswami Mudali alias Adiappa Mudali and Others

Madras High Court · (1893) 3 MLJ 109

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High Courts07 Nov 1892

Mr. Agling, President of the Taluq Board, Sivagunga and Ramasami Aiyar, Union Chairman of Karakudi Vs Narayana Chetti

Madras High Court · (1893) 3 MLJ 12

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High Courts07 Nov 1892

President of the Taluk Broad and Another Vs Narayanan

Madras High Court · (1893) ILR (Mad) 317

Madras Local Boards Act, 1884 — Section 156
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High Courts02 Nov 1892

Vythilinga and Another Vs Venkatachala and Others

Madras High Court · (1893) ILR (Mad) 194

Evidence Act, 1872 — Section 13
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High Courts26 Oct 1892

Narasinga Rau Vs Venkatanarayana and Others

Madras High Court · (1893) ILR (Mad) 481

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High Courts26 Oct 1892

Abdul Kader Vs Aishamma

Madras High Court · (1893) ILR (Mad) 61

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High Courts25 Oct 1892

Venkata Vs Parthasaradhi

Madras High Court · (1893) ILR (Mad) 220

Limitation Act, 1963 — Section 19
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High Courts25 Oct 1892

Gopala Aiyangar Vs Savuri Aiyangar and Others

Madras High Court · (1892) 2 MLJ 261

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High Courts25 Oct 1892

Mutharaju Venkata Row Vs Kunnathoor Parthasaradhi Aiyangar

Madras High Court · (1893) 3 MLJ 35

Limitation Act, 1963 — Section 19
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High Courts18 Oct 1892

Sultan Bibi Vs Telukula Magata Savu and Others

Madras High Court · (1893) 3 MLJ 9

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High Courts14 Oct 1892

In Re: Ponnammal

Madras High Court · (1893) ILR (Mad) 234

Court Fees Act, 1870 — Section 20(II)
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High Courts07 Oct 1892

Natasayyan and Another Vs Ponnusami Nadan

Madras High Court · (1893) 3 MLJ 1

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High Courts07 Oct 1892

Natasayyan and Another Vs Ponnusami

Madras High Court · (1893) ILR (Mad) 99

Limitation Act, 1963 — Article 120
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High Courts05 Oct 1892

Queen-Empress Vs Alagu Kone

Madras High Court · (1893) ILR (Mad) 421

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High Courts05 Oct 1892

Konna Panikar Vs Karunakara and Others

Madras High Court · (1893) ILR (Mad) 328

Transfer of Property Act, 1882 — Section 60
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High Courts04 Oct 1892

Ammunni Vs Krishna

Madras High Court · (1893) ILR (Mad) 405

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High Courts04 Oct 1892

Balakrishna Vs The Secretary of State for India

Madras High Court · (1893) ILR (Mad) 294

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High Courts04 Oct 1892

Sundaramaiyan Vs Seethammal and Another

Madras High Court · (1893) 3 MLJ 144

Limitation Act, 1963 — Section 28
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High Courts04 Oct 1892

Balakrishna Aiyar Vs The Secretary of State for India in Council

Madras High Court · (1893) 3 MLJ 98

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High Courts04 Oct 1892

Sundaram Vs Sithammal and Another

Madras High Court · (1893) ILR (Mad) 311

Limitation Act, 1963 — Article 144
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