High Courts02 Sept 1892
Ramachandra Vs Narayanasami and Another
Madras High Court · (1893) ILR (Mad) 333
COURT ARCHIVE
Madras High Court judgments, 1892
239 judgments · page 5 of 12
High Courts02 Sept 1892
Ramachandra Aiyar Vs Narainasami, minor by his guardian Bhagirathi Ammal and the Collector of Tanjore
Madras High Court · (1892) 2 MLJ 279
High Courts01 Sept 1892
Queen-Empress Vs V. Govinda Pillai
Madras High Court · (1893) ILR (Mad) 235
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts01 Sept 1892
Perumal Kone Vs Kaveri Ammal and Others
Madras High Court · (1892) 2 MLJ 281
Registration Act, 1877 — Section 77
High Courts01 Sept 1892
Perumal Vs Kaveri and Others
Madras High Court · (1893) ILR (Mad) 121
Registration Act, 1877 — Section 77
High Courts31 Aug 1892
Syed Ameer Sahib and Others Vs Venkatarama and Others
Madras High Court · (1893) ILR (Mad) 296
Madras Local Boards Act, 1884 — Section 156
High Courts30 Aug 1892
Marudayya Pillai and Others Vs Ravutha Perumal Pillai
Madras High Court · (1892) 2 MLJ 286
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 463
High Courts30 Aug 1892
Sharifa Bibi Vs Gulam Mahomed Dastagir Khan and Others
Madras High Court · (1893) ILR (Mad) 43
High Courts30 Aug 1892
Sharifa Bibi alias Beeju Bibi Vs Gulam Mahomed Dastagir Khan Sahib and Others
Madras High Court · (1893) 3 MLJ 14
High Courts30 Aug 1892
Queen-Empress Vs Bartlett
Madras High Court · (1893) ILR (Mad) 308
Criminal Procedure Code, 1898 (CrPC) — Section 454
High Courts29 Aug 1892
Brahmayya and Another Vs Lakshminarasimham and Another
Madras High Court · (1893) ILR (Mad) 310
Court Fees Act, 1870 — Section 7
High Courts17 Aug 1892
Anantayya and Others Vs Padmayya Heggade and Others
Madras High Court · (1892) 2 MLJ 247
Legal Practitioners Act, 1879 — Section 28
High Courts11 Aug 1892
Lingamalla Rajamannar and Another Vs Saridey Subbalakshmi and Another
Madras High Court · (1892) 2 MLJ 182
High Courts11 Aug 1892
Joseph (on behalf of the Secretary of State for Indai in Council) Vs The Salt Company (Subbiah Pandaram and Company)
Madras High Court · (1894) ILR (Mad) 371
Land Acquisition Act, 1870 — Section 29, 34
High Courts09 Aug 1892
In Re: Reference Under Stamp Act, Section 49
Madras High Court · (1893) ILR (Mad) 419