High Courts03 May 1892
Bava Ramasami Chetti Vs Venkatasa Tawker and Another
Madras High Court · (1892) 2 MLJ 221
COURT ARCHIVE
Madras High Court judgments, 1892
239 judgments · page 7 of 12
High Courts29 Apr 1892
Naramelli Rama Kurup Vs Valiarampath Parkum Shekkedath Vazhangott Sridevi Amma and Others
Madras High Court · (1892) 2 MLJ 173
High Courts25 Apr 1892
Muthia Chetti alias Ramanathan Chetti Vs Subbayyan and Others
Madras High Court · (1892) 2 MLJ 294
High Courts25 Apr 1892
Ramunni Vs Brahma Dattan
Madras High Court · (1892) ILR (Mad) 366
Transfer of Property Act, 1882 — Section 58, 67, 92, 93
High Courts25 Apr 1892
Krishnan Vs Chadayan Kutti Haji and Others
Madras High Court · (1894) ILR (Mad) 17
Transfer of Property Act, 1882 — Section 86
High Courts25 Apr 1892
Muthuvaduganatha Tevar Vs Periasami alias Oodayana Tevar
Madras High Court · (1892) 2 MLJ 265
High Courts23 Apr 1892
Manasing and Others Vs Amad Kunhi and Another
Madras High Court · (1894) ILR (Mad) 14
Succession Certificate Act, 1889 — Section 4
High Courts20 Apr 1892
Sattappa Pillai Vs Raman Chetti and Another
Madras High Court · (1894) ILR (Mad) 1
High Courts13 Apr 1892
Sah Man Mull and Another Vs Kanagasabapathi
Madras High Court · (1893) ILR (Mad) 20
High Courts13 Apr 1892
Subban Vs Arunachalam
Madras High Court · (1892) ILR (Mad) 487
Transfer of Property Act, 1882 — Section 85
High Courts12 Apr 1892
Kanara Kurup Vs Govinda Kurup
Madras High Court · (1893) ILR (Mad) 214
Transfer of Property Act, 1882 — Section 93
High Courts12 Apr 1892
Rakken and Another Vs Alagappudayan
Madras High Court · (1892) 04 MAD CK 0025
Evidence Act, 1872 — Section 92
High Courts12 Apr 1892
Puthen Purayil Kurudipravan Kanara Kurup Vs Puthen Purayil Kurudipravan Govinda Kurup
Madras High Court · (1893) 3 MLJ 89
Transfer of Property Act, 1882 — Section 92