High Courts12 Apr 1892
Paluvindeagath Ammothi Haji Vs Pudiamadathumel Kunhayen Kutti
Madras High Court · (1892) 2 MLJ 231
COURT ARCHIVE
Madras High Court judgments, 1892
239 judgments · page 8 of 12
High Courts11 Apr 1892
Chathu Vs Virarayan
Madras High Court · (1892) ILR (Mad) 491
Limitation Act, 1963 — Section 19
High Courts11 Apr 1892
Chathu Vs Virarayen alias Cheria Thambiran Avergal
Madras High Court · (1892) 2 MLJ 253
Evidence Act, 1872 — Section 65Limitation Act, 1963 — Section 19
High Courts08 Apr 1892
Appandai and Another Vs Srihari Joishi
Madras High Court · (1893) ILR (Mad) 451
High Courts08 Apr 1892
Kizakini Akath Abdul Rakmian Naha Vs Kizakini Akath Mahomed Naha
Madras High Court · (1892) 2 MLJ 188
High Courts07 Apr 1892
Ibrayan Kunhi Vs Komamutti Koya and Others
Madras High Court · (1892) ILR (Mad) 501
High Courts07 Apr 1892
Kunhiamma Vs Kunhunni and Others
Madras High Court · (1893) ILR (Mad) 140
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts07 Apr 1892
Pudia Purayil Ibrayen Kanhi Vs Pudia Purayil Komamutti Koya and Others
Madras High Court · (1892) 2 MLJ 255
High Courts06 Apr 1892
Strinivasa Ayyangar and Others Vs Strinivasa Swami
Madras High Court · (1893) ILR (Mad) 31
High Courts06 Apr 1892
K. Strinivasa Aiyangar and Others Vs Sriman Shadagopa Strinivasa Swami, alias Vangipuram Ranga Chariar
Madras High Court · (1892) 2 MLJ 139
High Courts01 Apr 1892
Puraken and Others Vs Parvathi and Others
Madras High Court · (1893) ILR (Mad) 138
High Courts30 Mar 1892
Queen-Empress Vs Veerammal
Madras High Court · (1893) ILR (Mad) 230
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts30 Mar 1892
Queen-Empress Vs Rama Tevan and Others
Madras High Court · (1892) ILR (Mad) 352
Criminal Procedure Code, 1898 (CrPC) — Section 193, 288, 339, 349
High Courts30 Mar 1892
Nallaparazu Anandarazu Vs V. Chittapragada Viyyanna, minor by his guardian Savitramma and Others
Madras High Court · (1892) 2 MLJ 258
High Courts29 Mar 1892
Gnanambal Ammal Vs Parvathi alias Venkalatchmi Ammal
Madras High Court · (1892) 2 MLJ 212