High Courts09 Aug 1892
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1892) 2 MLJ 178
COURT ARCHIVE
Madras High Court judgments, 1892
239 judgments · page 6 of 12
High Courts09 Aug 1892
Purathat Kishakot Kunhacha Umma Vs Pudiakath Kutti Mammi Haji
Madras High Court · (1892) 2 MLJ 226
High Courts02 Aug 1892
Narasimmulu Vs Gulam Hussain Sait and Another
Madras High Court · (1893) ILR (Mad) 71
Probate and Administration Act, 1881 — Section 45
High Courts01 Aug 1892
Shunmugam Pillai and Others Vs Venkateswara Aiyar
Madras High Court · (1892) 2 MLJ 290
High Courts01 Aug 1892
Veeraraghava Aiyangar and Another Vs Venkata Chariar
Madras High Court · (1893) 3 MLJ 25
High Courts20 Jul 1892
Narasimma Chetti Vs Surianarayana Aiyar and Another
Madras High Court · (1892) 2 MLJ 153
High Courts20 Jul 1892
Ammanna and Others Vs Gurumurthi and Others
Madras High Court · (1893) ILR (Mad) 64
High Courts20 Jul 1892
Narasimma Vs Surianarayana and Another
Madras High Court · (1893) ILR (Mad) 144
Madras Revenue Recovery Act, 1864 — Section 42
High Courts19 Jul 1892
Chinnagandham Ammanna and Others Vs Tota Gurumurti and Others
Madras High Court · (1892) 2 MLJ 155
Limitation Act, 1963 — Article 144 Schedule II
High Courts15 Jul 1892
Saminadha Vs Samban
Madras High Court · (1893) ILR (Mad) 274
Limitation Act, 1963 — Section 14
High Courts05 May 1892
Takore Doss Kasi Doss Vs Abdoollah Hanjee Kassim Sait
Madras High Court · (1892) 2 MLJ 215
High Courts05 May 1892
Sabapathi Pillai Vs T. Somasundram Pillai and Others
Madras High Court · (1892) 2 MLJ 244
High Courts05 May 1892
Muttusami and Others Vs Muttukumarasami
Madras High Court · (1893) ILR (Mad) 23
High Courts04 May 1892
Kondapati Ayyappa Vs Sree Raja Dantaluri Venkatakrishnamarazu, Zamindar Garu, being minor by his mother guardian Sree Raja Dantaluri Rangayya Garu
Madras High Court · (1892) 2 MLJ 219