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Madras High Court judgments, 1892

239 judgments · page 4 of 12

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High Courts03 Oct 1892

Lakshmipathi Vs Kandasami

Madras High Court · (1893) ILR (Mad) 54

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High Courts03 Oct 1892

Rajaram Vs Krishnasami and Another

Madras High Court · (1893) ILR (Mad) 301

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High Courts03 Oct 1892

Channamma and Another Vs Ayyanna and Another

Madras High Court · (1893) ILR (Mad) 283

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High Courts29 Sept 1892

Vasudeva Vs Madhava and Others

Madras High Court · (1893) ILR (Mad) 326

Court Fees Act, 1870 — Section 7(9)
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High Courts29 Sept 1892

Simanapalli Krishnamma Vs Rongali Suranna and Others

Madras High Court · (1893) 3 MLJ 54

Registration Act, 1877 — Section 50
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High Courts26 Sept 1892

Kerala Varmah Valia Rajah Avargal of Cherakkal Kovilagam and Others Vs Ondan Ramunni and Others

Madras High Court · (1910) ILR (Mad) 218 : 7 Ind. Cas. 696

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High Courts26 Sept 1892

Kerala Varmah Valia Rajah Avergal of Cherakkal Kovilagam and Others Vs Ondan Ramunni, Karnavan and Manager of his tarwad affairs and Others

Madras High Court · (1893) 3 MLJ 51

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High Courts22 Sept 1892

Venkatavaraga Vs The District Board of Tanjore in charge of the Nadar Chattram

Madras High Court · (1893) ILR (Mad) 305

Limitation Act, 1963 — Section 22
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High Courts19 Sept 1892

Srimana Vikraman and Another Vs Rayan and Others

Madras High Court · (1893) ILR (Mad) 293

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High Courts16 Sept 1892

Subbaraya Vs Vythilinga and Another

Madras High Court · (1893) ILR (Mad) 85

English Bankruptcy Act, 1883 — Section 23(2)
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High Courts16 Sept 1892

Rangasami Vs Ranga and Others

Madras High Court · (1893) ILR (Mad) 146

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High Courts16 Sept 1892

N. Subbaraya Pillai Vs Coo. Vythilinga Padayachi and Another

Madras High Court · (1893) 3 MLJ 30

English Bankruptcy Act, 1883 — Section 23(2)
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High Courts15 Sept 1892

Ayyanna and Another Vs Nagabhooshanam

Madras High Court · (1893) ILR (Mad) 285

Civil Procedure Code, 1908 (CPC) — Section 2
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High Courts15 Sept 1892

Venkayya Vs Lakshmayya

Madras High Court · (1893) ILR (Mad) 98

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High Courts14 Sept 1892

Sobhanadri Appa Rau Vs Gopalkristnamma and Others

Madras High Court · (1893) ILR (Mad) 34

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High Courts08 Sept 1892

Ramakrishna Vs Unni Check

Madras High Court · (1893) ILR (Mad) 280

Easements Act, 1882 — Section 52
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High Courts08 Sept 1892

Chandayil Madathil Ramakrishna Patter. Vs Thandupurakal Unni Check

Madras High Court · (1893) 3 MLJ 27

Easements Act, 1882 — Section 52
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High Courts07 Sept 1892

Tirugnana Sambandha Pandara Sannadhi and Others Vs Nallatambi and Others

Madras High Court · (1893) ILR (Mad) 486

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High Courts07 Sept 1892

Tirugnana Sambanda Pandara Sannadi Avergal and Others Vs Nallathambi Pillai and Others

Madras High Court · (1892) 2 MLJ 272

Transfer of Property Act, 1882 — Section 60, 62
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High Courts06 Sept 1892

Nagappa Vs Subba and Another

Madras High Court · (1893) ILR (Mad) 304

Easements Act, 1882 — Section 15
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