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Madras High Court judgments, 1892

239 judgments · page 12 of 12

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High Courts03 Feb 1892

Panda Bairagulu and Another Vs Moparti Venkayya

Madras High Court · (1892) 2 MLJ 112

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High Courts28 Jan 1892

Queen-Empress Vs Sommanna

Madras High Court · (1892) ILR (Mad) 221

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High Courts28 Jan 1892

Gopalasami Vs Arunachella

Madras High Court · (1892) ILR (Mad) 304

Transfer of Property Act, 1882 — Section 68(c)
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High Courts28 Jan 1892

Gopalaswami Aiyar Vs Arunachella Moodelly

Madras High Court · (1892) 2 MLJ 122

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High Courts28 Jan 1892

Queen Empress Vs P. Sommanna

Madras High Court · (1892) 2 MLJ 120

Penal Code, 1860 (IPC) — Section 183
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High Courts19 Jan 1892

Augustine and Others Vs Medlycott and Others

Madras High Court · (1892) ILR (Mad) 241

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High Courts18 Jan 1892

Jaganatha Vs Gangi Reddi and Others

Madras High Court · (1892) ILR (Mad) 303

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High Courts17 Jan 1892

Queen-Empress Vs Yohan and Others

Madras High Court · (1894) ILR (Mad) 391

Christian Marriage Act, 1872 — Section 5, 68
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High Courts15 Jan 1892

Abdul Khadar and Others Vs Meera Saheb

Madras High Court · (1892) ILR (Mad) 224

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High Courts15 Jan 1892

Mahomed Abdul Khadir and Others Vs Meera Sahib Markoyer and Others

Madras High Court · (1892) 2 MLJ 148

Criminal Procedure Code, 1898 (CrPC) — Section 478Penal Code, 1860 (IPC) — Section 471
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High Courts11 Jan 1892

Madhavi Vs Kelu and Others

Madras High Court · (1892) ILR (Mad) 264

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High Courts11 Jan 1892

Mahadeva Vs Kuppusami

Madras High Court · (1892) ILR (Mad) 233

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High Courts08 Jan 1892

Atchayya and Another Vs Gangayya

Madras High Court · (1892) ILR (Mad) 138

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High Courts07 Jan 1892

Annamalai Chetti Vs Subramanian Chetti

Madras High Court · (1892) 2 MLJ 15

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High Courts07 Jan 1892

Annamalai Vs Subramanyan

Madras High Court · (1892) ILR (Mad) 298

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High Courts06 Jan 1892

Mariathodi Vs Appu

Madras High Court · (1892) ILR (Mad) 296

Civil Procedure Code, 1908 (CPC) — Section 43
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High Courts05 Jan 1892

Chinnammal and Another Vs Varadarajulu and Another

Madras High Court · (1892) ILR (Mad) 307

Specific Relief Act, 1877 — Section 42
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High Courts04 Jan 1892

Kunhi Raman Nambiar Vs Kottarattil Pakar

Madras High Court · (1892) 2 MLJ 36

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High Courts04 Jan 1892

Kotta Penta Reddi and Another Vs Varithi Reddi Anki Reddi alias Pichi Reddi

Madras High Court · (1892) 2 MLJ 34

Contract Act, 1872 — Section 65
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