High Courts16 Dec 1932
Olakkat Moidunni Haji Vs Pootherri Illoth Madhavan Nair and Another
Madras High Court · AIR 1933 Mad 876 : (1933) 38 LW 921 : (1933) 65 MLJ 826
Transfer of Property Act, 1882 — Section 65A, 66
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 1 of 18
High Courts15 Dec 1932Dismissed
Tadikonda Sreeramamurthi Vs Jayarajalakshmiamma by her Father Mottamarri Subba Rao and Fifteen Ors.
Madras High Court · (1932) 12 MAD CK 0025
High Courts15 Dec 1932
Mannaluri Yegnanarayanamurthi and Another Vs Munnaluri Balakrishnayya and Others
Madras High Court · AIR 1933 Mad 411 : (1933) 37 LW 452 : (1933) 64 MLJ 489
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 47
High Courts14 Dec 1932
Thayammal Vs Sankaranarayana Pillai and Another
Madras High Court · AIR 1933 Mad 836 : (1933) 38 LW 734
High Courts14 Dec 1932
Sathiavel Pillai Vs Sivasami Pillai
Madras High Court · AIR 1933 Mad 344 : (1933) 37 LW 313
High Courts14 Dec 1932
R.M.P.R.M.M. Subramaniam Chettiar Vs K.S. Subbiah Ayyar
Madras High Court · AIR 1933 Mad 563 : (1933) 38 LW 201 : (1933) 65 MLJ 538
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(3)
High Courts14 Dec 1932
Payidi Gunnam Naidu Vs Kuna Chendri Naidu and Others
Madras High Court · AIR 1933 Mad 839 : (1933) 38 LW 803 : (1933) 65 MLJ 752
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 61
High Courts14 Dec 1932
(Marudugula) Subbarayudu Vs Pandivi Satyanandam and Others
Madras High Court · AIR 1933 Mad 609
High Courts13 Dec 1932
(Kodukulla) Kamayya Bhuktah and Another Vs (Kodukulla) China Sooranna and Others
Madras High Court · AIR 1934 Mad 48
High Courts13 Dec 1932
Thirupathi Ayyangar Vs Yegnammal
Madras High Court · AIR 1933 Mad 568 : (1933) 38 LW 224
High Courts13 Dec 1932
Sothavalan alias Irulan and Others Vs Rama Kone and Others
Madras High Court · AIR 1933 Mad 338 : (1933) ILR (Mad) 481 : (1933) 37 LW 250 : (1933) 64 MLJ 314
Penal Code, 1860 (IPC) — Section 147, 323
High Courts13 Dec 1932
Sarkaru Munisami Achari and Others Vs Chikka Veerappa Setti
Madras High Court · AIR 1933 Mad 403 : (1933) 37 LW 455 : (1933) 64 MLJ 345
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts13 Dec 1932
Kodukulla Kamayya Bhakta (deceased) and Another Vs Kodukulla China Sooranna and Others
Madras High Court · (1934) 39 LW 68 : (1934) 66 MLJ 37
High Courts12 Dec 1932
V.K. Kelu Achan and Another Vs Thandavan Chettiar and Another
Madras High Court · AIR 1933 Mad 340 : 147 Ind. Cas. 526 : (1933) 37 LW 346
High Courts12 Dec 1932
Ramaswami Nayakar and Others Vs Venkatasami Naicker and Others
Madras High Court · 145 Ind. Cas. 876
High Courts12 Dec 1932
Ramalingam Pillai Vs Ponnusami Goundan and Others
Madras High Court · AIR 1933 Mad 726 : 145 Ind. Cas. 1014 : (1933) 38 LW 333
High Courts12 Dec 1932
Rajah Bahadur Dhanarajagerji Vs Rajah Panuganti Parthasaradhy Rayanim Varu and Others
Madras High Court · (1934) ILR (Mad) 49 : (1933) 38 LW 714 : (1934) 66 MLJ 263
Civil Procedure Code, 1908 (CPC) — Section 2(12)Evidence Act, 1872 — Section 106
High Courts12 Dec 1932
Ramasami Nayakar and Others Vs Venkatasami Naicker, a creditor on behalf of himself and Others
Madras High Court · AIR 1933 Mad 653 : (1933) 38 LW 494 : (1933) 65 MLJ 298
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts09 Dec 1932
Isidore Fernando Vs Thommai Antoni Michael Fernand
Madras High Court · AIR 1933 Mad 544 : (1933) 38 LW 232
High Courts09 Dec 1932
Tanneru Venkayamma Vs Tanneru Gangayya and Others
Madras High Court · (1933) 38 LW 779 : (1933) 65 MLJ 703