High Courts17 Nov 1932
In Re: A. Ramanna
Madras High Court · (1933) 38 LW 995 : (1933) 65 MLJ 791
Criminal Procedure Code, 1898 (CrPC) — Section 350
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 3 of 18
High Courts16 Nov 1932
(Thrikkaikat Madathil Mooppu Stanom Kollath) Raman Thirumumpu Vs (Mullasseri Karnavan) Karunakara Menon and Others
Madras High Court · AIR 1933 Mad 852 : 147 Ind. Cas. 735 : (1933) 38 LW 843
High Courts16 Nov 1932
Nadumogru Ammu Shetty and Others Vs Bapa alias Kunta
Madras High Court · AIR 1933 Mad 842 : (1934) 39 LW 63 : (1933) 65 MLJ 797
Penal Code, 1860 (IPC) — Section 148, 326
High Courts16 Nov 1932
Ramaswamy Naicken Vs Dandakaran and Others
Madras High Court · AIR 1933 Mad 840 : 147 Ind. Cas. 738 : (1933) 38 LW 875 : (1933) 65 MLJ 732
High Courts15 Nov 1932
Srivilliputtur Municipal Council Vs K.G.A. Arunachala Nadar and Others
Madras High Court · AIR 1933 Mad 332 : (1933) 37 LW 429
High Courts11 Nov 1932
Duraiswami Thevan Vs K.N.K.L. Lakshmanan Chettiar
Madras High Court · AIR 1933 Mad 537 : (1933) 38 LW 240
High Courts11 Nov 1932
Sorimuthu Pillai and Others Vs Muthukrishna Pillai
Madras High Court · AIR 1933 Mad 598 : (1933) ILR (Mad) 808 : (1933) 38 LW 138 : (1933) 65 MLJ 253
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts08 Nov 1932
Jujisti Mahapatro Vs Korada Magata Patro and Others
Madras High Court · AIR 1933 Mad 442 : (1933) ILR (Mad) 520 : (1933) 37 LW 557 : (1933) 64 MLJ 695
Limitation Act, 1877 — Article 179
High Courts07 Nov 1932
(Kotikalapudi) Pakirayya Vs (Kodiyala) Kamasastri and Another
Madras High Court · AIR 1933 Mad 328 : (1933) 37 LW 437
High Courts04 Nov 1932
Akshayalingam Pillai Vs Avyambalammal and Others
Madras High Court · AIR 1933 Mad 386 : (1933) ILR (Mad) 796 : (1933) 37 LW 417 : (1933) 64 MLJ 536
Specific Relief Act, 1877 — Section 35(c)
High Courts04 Nov 1932
Kotta Nagarattamma Vs Immadi Nagayya and Others
Madras High Court · AIR 1933 Mad 658 : 145 Ind. Cas. 831 : (1933) 38 LW 270 : (1933) 65 MLJ 362
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts03 Nov 1932
In Re: Narayanaswamy Padayachi and Another
Madras High Court · 143 Ind. Cas. 190
High Courts03 Nov 1932
N.P. Subbiah Pillai Vs M. Nellayappa Pillai
Madras High Court · AIR 1933 Mad 366 : (1933) 65 MLJ 334
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 26, 29
High Courts03 Nov 1932
Narayanaswamy Padayachi and Another Vs Emperor
Madras High Court · AIR 1933 Mad 461
High Courts02 Nov 1932
Chittoori Chinnammi Vs Immanni Venkayamma and Others
Madras High Court · AIR 1933 Mad 407 : (1933) 37 LW 471 : (1933) 64 MLJ 449
Contract Act, 1872 — Section 183
High Courts01 Nov 1932
Kottamasu Venkataratnam Vs Polisetty Butchayya and Others
Madras High Court · (1933) 37 LW 260 : (1933) 64 MLJ 204
Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts01 Nov 1932
The Pioneer Mutual Benefit and Friend-in-need Society, Ltd. Vs The Assistant Registrar of Joint Stock Companies
Madras High Court · AIR 1933 Mad 129 : (1932) 36 LW 942 : (1932) 63 MLJ 917
Penal Code, 1860 (IPC) — Section 294A
High Courts31 Oct 1932
Mottai Goundan Vs P.S. Ramaswami Ayyangar and Others
Madras High Court · AIR 1933 Mad 290
High Courts26 Oct 1932
Srinivasalu Naidu Vs Ramakrishna Naidu
Madras High Court · AIR 1933 Mad 353(1) : (1933) 37 LW 288