High Courts11 Oct 1932
A. Bakthavathsalu Naidu Vs P.N.K. Ramanuja Naidu
Madras High Court · AIR 1933 Mad 326
COURT ARCHIVE
Madras High Court judgments, 1932
347 judgments · page 5 of 18
High Courts11 Oct 1932
Kannusami Chetti Vs M. Rahimat Ammal and Another
Madras High Court · AIR 1933 Mad 806 : 147 Ind. Cas. 83 : (1933) 38 LW 539 : (1933) 65 MLJ 548
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts11 Oct 1932
P. Rajagopala Gramani Vs Baggiammal
Madras High Court · AIR 1933 Mad 242 : (1933) ILR (Mad) 508 : (1933) 37 LW 137 : (1933) 64 MLJ 235
Trusts Act, 1882 — Section 11
High Courts05 Oct 1932
Eastern Distiliries and Sugar Factories Ltd. Vs The Municipal Council
Madras High Court · AIR 1933 Mad 496 : (1933) 38 LW 226
High Courts05 Oct 1932
(Pichu Patter's son) Sivaramakrishna Patter and Others Vs Mannathil Krishnan Nair and Others
Madras High Court · AIR 1933 Mad 390
High Courts05 Oct 1932
In Re: Nukala Venkatanandam and Others
Madras High Court · AIR 1933 Mad 330 : (1933) ILR (Mad) 705 : (1933) 37 LW 106 : (1933) 64 MLJ 122
Court Fees Act, 1870 — Section 7(iv)(f)
High Courts05 Oct 1932
Sri Rajah Satrucherla Sivaskandaraju Bahadur Garu and Others Vs Sri Narasimha Pattamani alias Padmavati Pattamani Devi Garu and Others
Madras High Court · AIR 1933 Mad 225 : (1933) ILR (Mad) 356 : (1933) 37 LW 188 : (1933) 64 MLJ 439
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts04 Oct 1932
In Re: Chintapatla Venkatanarasimha Ramchandra Rao and Others
Madras High Court · AIR 1933 Mad 358
High Courts04 Oct 1932
Sivarama Krishna Pattar and Others Vs Mannathil Krishnan Nair and Others
Madras High Court · 143 Ind. Cas. 880 : (1933) 37 LW 272
High Courts04 Oct 1932
The Secretary of State for India in Council Vs Ram Narayan Sarma
Madras High Court · AIR 1933 Mad 173 : (1933) 37 LW 71 : (1933) 65 MLJ 143
High Courts04 Oct 1932
Thangachi Ammal Vs Mohamed Moideen Maricair
Madras High Court · (1933) ILR (Mad) 401 : (1933) 37 LW 146 : (1933) 64 MLJ 127
Court Fees Act, 1870 — Section 7(ivA)
High Courts03 Oct 1932
K.C. Ethirajulu Chettiar Vs The Official Receiver
Madras High Court · AIR 1933 Mad 152 : (1933) ILR (Mad) 453 : (1933) 37 LW 114 : (1933) 64 MLJ 119
Registration Act, 1908 — Section 17
High Courts30 Sept 1932
In Re: Pendyala Narasanna and Others
Madras High Court · AIR 1933 Mad 147 : 140 Ind. Cas. 773
High Courts28 Sept 1932
THE COMMISSIONER OF Income Tax, MADRAS Vs THE MADURA HINDU PERMANENT FUND LTD.
Madras High Court · (1933) 1 ITR 46 : (1933) 37 LW 379
High Courts28 Sept 1932
N.R.M.M.M. Muthiah Chettiar Vs The Official Receiver of Tinnevelly District and Another
Madras High Court · AIR 1933 Mad 185 : (1933) 37 LW 130 : (1933) 64 MLJ 382
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts28 Sept 1932
The Commissioner of Income Tax Vs The Madura Hindu Permanent Fund, Ltd.
Madras High Court · AIR 1933 Mad 347 : (1933) ILR (Mad) 415 : (1933) 64 MLJ 260
Income Tax Act, 1961 — Section 66(2)
High Courts26 Sept 1932
In Re: M.K. Panduranga Mudali
Madras High Court · AIR 1933 Mad 123 : 140 Ind. Cas. 767 : (1932) 63 MLJ 906
Criminal Law (Amendment) Act, 1908 — Section 17(1)
High Courts21 Sept 1932
A.V.R.M.S.P.S. Ramaswami Chettiar Vs M. Paramasivan Pillai
Madras High Court · AIR 1933 Mad 447
High Courts20 Sept 1932
Muthukumara Sthapathiar Vs Sivanarayana Pillai (deceased) and Another
Madras High Court · AIR 1933 Mad 158 : (1933) ILR (Mad) 534 : (1933) 37 LW 19 : (1933) 64 MLJ 66