High Courts23 Dec 1976
COMMISSIONER OF INCOME TAX, MADRAS (CENTRAL) Vs EXPRESS NEWSPAPERS (P.) LTD.
Madras High Court · (1978) 111 ITR 347
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 1 of 32
High Courts23 Dec 1976
MADRAS HOTELS ASSOCIATION Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 111 ITR 241
Income Tax Act, 1961 — Section 256(1)
High Courts23 Dec 1976
Arunachala Thevar and Others Vs Govindarajan Chettiar and Others
Madras High Court · (1977) ILR (Mad) 419 : (1977) 90 LW 543 : (1977) 2 MLJ 431
High Courts23 Dec 1976
Commissioner of Income Tax Vs Express Newspapers (P.) Ltd.
Madras High Court · (1978) 111 ITR 347
Income Tax Act, 1961 — Section 139(1), 139(2), 148, 163, 246
High Courts23 Dec 1976
Madras Hotels Association Vs Commissioner of Income Tax
Madras High Court · (1978) 111 ITR 241
Income Tax Act, 1961 — Section 2(15)
High Courts22 Dec 1976
W.S. Insulators of India Ltd. Vs Industrial Tribunal and Others
Madras High Court · (1977) 2 LLJ 225
Industrial Disputes Act, 1947 — Section 10, 2
High Courts17 Dec 1976
Angalammai Ammal Vs The District Collector, Tiruchirapalli Ors.
Madras High Court · AIR 1981 Mad 104
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 226Madras Revenue Recovery Act, 1864 — Section 36, 38
High Courts17 Dec 1976
L. Balakrishnan Vs The Inspector-General of Police
Madras High Court · (1977) 90 LW 412 : (1977) 2 MLJ 50
High Courts17 Dec 1976
Chandran Padayachi Vs T.V. Venkatasubramanya Vadyar and Others
Madras High Court · AIR 1977 Mad 292 : (1977) ILR (Mad) 173 : (1977) 90 LW 207
High Courts16 Dec 1976
V. Govindarajan and Brother Vs The Government of Pondicherry
Madras High Court · (1977) 40 STC 169
Pondicherry General Sales Tax Act, 1967 — Item 5 1st Schedule
High Courts16 Dec 1976Dismissed
Surya Fertilisers and Chemicals Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 538
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16
High Courts16 Dec 1976Dismissed
Traders and Traders, Importers and Exporters and Manufacturers, Representatives Madras Vs State of Tamil Nadu
Madras High Court · AIR 1978 Mad 1 : (1977) 40 STC 289
Tamil Nadu General Sales Tax Act, 1959 — Section 13(5), 2Tamil Nadu General Sales Tax Rules, 1959 — Rule 5A
High Courts16 Dec 1976
Commissioner of Income Tax Vs Madurai Ramnad Transports (P.) Ltd.
Madras High Court · (1976) 12 MAD CK 0016
Income Tax Act, 1961 — Section 45, 52(1), 52(2)
High Courts16 Dec 1976
Commissioner of Income Tax Vs Emcete and Sons (P.) Ltd.
Madras High Court · (1977) 109 ITR 491
Income Tax Act, 1961 — Section 80K, 80M, 99(1)
High Courts16 Dec 1976Dismissed
Gordon Woodroffe and Co. P. Ltd. Vs State of Tamil Nadu
Madras High Court · (1977) 40 STC 130
Central Sales Tax Act, 1956 — Section 14, 15, 8Tamil Nadu General Sales Tax Act, 1959 — Section 3, 4, 4A
High Courts16 Dec 1976Allowed
Madras Rubber Factory Limited Vs The State of Tamil Nadu
Madras High Court · (1978) 41 STC 55
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 14, 15, 16, 31
High Courts16 Dec 1976
Controller of Estate Duty Vs Estate of Late R. Ramanujam
Madras High Court · (1977) 108 ITR 273
Estate Duty Act, 1953 — Section 15
High Courts15 Dec 1976
Additional Commissioner of Income Tax Vs A.R. Sahasranamam
Madras High Court · (1977) 109 ITR 493
Income Tax Act, 1961 — Section 63
High Courts15 Dec 1976
L.K. Shaik Mohd. Bros. Vs Commissioner of Income Tax
Madras High Court · (1977) 110 ITR 808
Income Tax Act, 1961 — Section 256, 256(1)
High Courts15 Dec 1976
Padmavathi and Bheema Raja Vs The State of Tamil Nadu
Madras High Court · (1978) ILR (Mad) 135 : (1978) 91 LW 80 : (1978) 1 MLJ 223
Land Acquisition Act, 1894 — Section 4(1), 5A(1)