High Courts29 Nov 1976
MADRAS AUTO SERVICE AND OTHERS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 112 ITR 540
Companies Act, 1956 — Section 217Super Profits Tax Act, 1963 — Section 9(b)
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 3 of 32
High Courts29 Nov 1976
Mettur Industries Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) 114 ITR 439
High Courts29 Nov 1976
Commissioner of Income Tax Vs A.M.S. Mohammed Yunus
Madras High Court · (1976) 11 MAD CK 0018
Finance (No. 2) Act, 1967 — Section 2(7)Finance Act, 1968 — Section 2(6)
High Courts29 Nov 1976
Madras Auto Service and Others Vs Commissioner of Income Tax
Madras High Court · (1978) 112 ITR 540
Companies (Profits) Surtax Act, 1964 — Rule 1Companies Act, 1956 — Section 211
High Courts26 Nov 1976
ADDITIONAL COMMISSIONER OF Income Tax, MADRAS-I Vs THIRUMAGAL MILLS LTD. ADDITIONAL COMMISSIONER OF Income Tax, MADRAS v. ADONI SPINNING AND WEAVING CO. LTD.
Madras High Court · (1977) 108 ITR 236
Super Profits Tax Act, 1963 — Section 4
High Courts26 Nov 1976
Additional Commissioner of Income Tax Vs Thirumagal Mills Ltd. and Adoni Spinning and Weaving Co. Ltd.
Madras High Court · (1977) 108 ITR 236
Companies Act, 1956 — Section 211
High Courts26 Nov 1976
Ramasubramania Mudaliar and Another Vs Soorianarayana Iyer and Others
Madras High Court · AIR 1977 Mad 297 : (1977) ILR (Mad) 200 : (1977) 90 LW 271
Limitation Act, 1963 — Article 148, 61Transfer of Property Act, 1882 — Section 60
High Courts26 Nov 1976
A.K. Parvathambal Vs Attimuthu Gounder and Others
Madras High Court · (1978) 1 MLJ 196
Transfer of Property Act, 1882 — Section 55(2)
High Courts24 Nov 1976
Commissioner of Income Tax Vs Lucas-T.V.S. Ltd. (No. 2)
Madras High Court · (1977) 110 ITR 346
Income Tax Act, 1961 — Section 32(2), 80E
High Courts24 Nov 1976
COMMISSIONER OF Income Tax Vs SMT. RAHIMA BI.
Madras High Court · (1977) 107 ITR 810
Income Tax Act, 1922 — Section 66(1)
High Courts22 Nov 1976
Animuthu Vs Gandhiammal and Another
Madras High Court · AIR 1977 Mad 372 : (1977) ILR (Mad) 301 : (1977) 90 LW 390
Hindu Adoptions and Maintenance Act, 1956 — Section 19, 22, 22(1)
High Courts22 Nov 1976
E. Radhakrishnan Vs M.S.A. Subramania Mudaliar and Another
Madras High Court · (1977) 90 LW 86 : (1977) 1 MLJ 440
High Courts19 Nov 1976
S.S. Purushotham Chettiar Vs S. Parasumal Sowcar
Madras High Court · (1977) ILR (Mad) 39 : (1977) 90 LW 47 : (1977) 1 MLJ 275
High Courts19 Nov 1976
L.K. Shaik Mohammed Brothers Vs Commissioner of Income Tax
Madras High Court · (1978) 112 ITR 622
Income Tax Act, 1922 — Section 33, 33(4)Income Tax Act, 1961 — Section 253, 254
High Courts19 Nov 1976
L. K. SHAIK MOHAMMED BROTHERS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 112 ITR 622
Income Tax Act, 1961 — Section 253(4)
High Courts18 Nov 1976
Antoine Arumainadin Vs The State of Pondicherry
Madras High Court · (1976) 11 MAD CK 0055
High Courts18 Nov 1976
R.M.T.S.S. Dhanasekaran Vs State Bank of India, Dindigul
Madras High Court · AIR 1977 Mad 252
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 9 Rule 13Limitation Act, 1963 — Article 164
High Courts18 Nov 1976
Commissioner of Income Tax Vs Lucas-T.V.S. Limited (No. 1)
Madras High Court · (1977) 110 ITR 338
Income Tax Act, 1961 — Section 10(2), 43(6), 80J, 84Income Tax Rules, 1962 — Rule 19(1), 19(6)
High Courts18 Nov 1976
R.M.T.S.S. Dhanasekaran Vs State Bank of India
Madras High Court · (1977) 90 LW 341 : (1977) 1 MLJ 271
High Courts17 Nov 1976
ADDITIONAL COMMSSIONER OF Income Tax, MADRAS-II, Vs V. R. A. MANICKA MUDALIAR (DECD.) (BY L. RS.).
Madras High Court · (1978) 114 ITR 521
Income Tax Act, 1961 — Section 256(1)