High Courts09 Nov 1976
The Karivaradaraja Perumal Temple at Pollachi Vs K.S.J. Raju Chettiar and other
Madras High Court · (1978) ILR (Mad) 276
Limitation Act, 1963 — Section 27, 28
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 5 of 32
High Courts09 Nov 1976
Marimuthu Udayar and Others Vs Rajamanickam
Madras High Court · (1977) 1 MLJ 253
High Courts09 Nov 1976
Munusamy Achari Vs Rajambal Ammal and Others
Madras High Court · AIR 1977 Mad 228 : (1977) ILR (Mad) 380 : (1977) 90 LW 129 : (1977) 1 MLJ 371
Hindu Succession Act, 1956 — Section 14, 15, 16, 6, 8Limitation Act, 1963 — Article 65
High Courts09 Nov 1976Allowed
Sri Karivardaraja Perumal Temple and Others Vs K.S.J. Raju Chettiar and Others
Madras High Court · (1978) ILR (Mad) 276
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1908 — Section 28Limitation Act, 1963 — Section 27
High Courts08 Nov 1976
Mathu Velu Udayar Vs The State of Tamil Nadu
Madras High Court · (1977) 90 LW 627 : (1977) 2 MLJ 117
Constitution of India, 1950 — Article 226
High Courts05 Nov 1976
Krishnaswami Naidu Vs The Revenue Divisional Officer and Others
Madras High Court · (1977) 2 MLJ 496
Constitution of India, 1950 — Article 226, 309
High Courts05 Nov 1976
Thangathammal, Proprietrix, Krishna Vilas Rice Mill Vs Secretary, Food Department and Others
Madras High Court · (1977) ILR (Mad) 40 : (1977) 90 LW 396 : (1977) 2 MLJ 221
High Courts05 Nov 1976
Hayara Bai Vs Mohammed Adami Sait etc.
Madras High Court · AIR 1977 Mad 374 : (1977) 90 LW 498
High Courts05 Nov 1976
Mrs. Hazara Bai Vs Mohammed Adam Sait and Others
Madras High Court · (1977) 1 MLJ 291
High Courts05 Nov 1976
K.M.S. Abdul Hasan Vs The Tiruvarur Municipality
Madras High Court · (1978) 91 LW 61 : (1978) 1 MLJ 121
Tamil Nadu District Municipalities Act, 1920 — Section 82(2)
High Courts04 Nov 1976
The Workmen of Hindustan Teleprinters Limited Vs The Regional Provident Fund Commissioner and Another
Madras High Court · (1977) 90 LW 613 : (1977) 2 MLJ 272
High Courts04 Nov 1976Allowed
The State of Tamil Nadu Vs The Hindu
Madras High Court · (1978) 41 STC 105
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 38
High Courts04 Nov 1976Allowed
K. Natarajan and Sons Vs The State of Tamil Nadu
Madras High Court · (1977) 39 STC 443
Tamil Nadu General Sales Tax Act, 1959 — Section 3, 34, 37, 4, 5
High Courts04 Nov 1976
S. Sadasivam Vs Commissioner of Agricultural Income Tax
Madras High Court · (1979) 116 ITR 438
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 17, 29(1)
High Courts04 Nov 1976
State of Tamil Nadu Vs P. Subbiah Thevar
Madras High Court · (1977) 109 ITR 445
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2, 3(1)
High Courts04 Nov 1976
K.N.E. Jaganatha Iyer Vs State of Madras and Others
Madras High Court · (1978) 1 MLJ 19
Land Acquisition Act, 1894 — Section 4(1), 5A
High Courts03 Nov 1976
K.V. Radhamani Ammal Vs The Authorised, Officer, Land Reforms
Madras High Court · (1977) 90 LW 618 : (1977) 2 MLJ 149
High Courts03 Nov 1976
Commissioner of Income Tax Vs Sree Kaliswari Colour Match Works
Madras High Court · (1977) ILR (Mad) 340 : (1978) 112 ITR 346
Income Tax Act, 1961 — Section 155(5)
High Courts02 Nov 1976
S. A. RAMAKRISHNAN Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1978) 114 ITR 253
Income Tax Act, 1961 — Section 256(1)
High Courts02 Nov 1976
Musasons Private Ltd. Vs Commissioner Of Income Tax, Madras.
Madras High Court · (1978) 111 ITR 47
Income Tax Act, 1961 — Section 147, 147(b), 256(1)