High Courts17 Nov 1976
Additional Commissioner of Income Tax Vs S. Krishnaswamy Reddiar
Madras High Court · (1978) 115 ITR 505
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 4 of 32
High Courts17 Nov 1976
Additional Commissioner of Income Tax Vs V.R.A. Manicka Mudaliar (Decd.) (By L.Rs.)
Madras High Court · (1978) 114 ITR 521
Hindu Succession Act, 1956 — Section 8
High Courts16 Nov 1976
S. Venkataraman Vs The Deputy Registrar of Co-operative Societies and Others
Madras High Court · (1978) 1 MLJ 284
Tamil Nadu Co-operative Societies Act, 1961 — Section 71(1)
High Courts16 Nov 1976
Sri Tirumeni Alagar Devasthanam Vs The State of Tamil Nadu and Another
Madras High Court · (1978) 1 MLJ 118
Land Acquisition Act, 1894 — Section 4(1)
High Courts16 Nov 1976
Additional Commissioner of Gift-tax Vs S.V.R. Cycle Mart
Madras High Court · (1977) 110 ITR 429
Gift Tax Act, 1958 — Section 4(1)
High Courts15 Nov 1976
Palani Andavar Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1977) 110 ITR 742
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts13 Nov 1976
Commissioner of Income Tax, Tamil Nadu-I Vs Simpson and Company
Madras High Court · (1980) 122 ITR 283
Income Tax Act, 1922 — Section 15C
High Courts12 Nov 1976
S. Alagu Ambalam Vs Ambakudi Panchayat in Sakkottai Panchayat Union
Madras High Court · (1977) 2 MLJ 334
High Courts12 Nov 1976
K. S. Venkataraman Vs The State of Tamil Nadu and Another
Madras High Court · (1977) 1 MLJ 317
High Courts12 Nov 1976
K.S. Venkataraman Vs State of Tamil Nadu and Another
Madras High Court · (1977) 2 LLJ 211 : (1977) 90 LW 344
Constitution of India, 1950 — Article 16
High Courts11 Nov 1976
Papammal Vs The State of Tamil Nadu
Madras High Court · (1977) 90 LW 538 : (1977) 2 MLJ 157
Constitution of India, 1950 — Article 226Madras Revenue Recovery Act, 1864 — Section 2, 5, 53, 6, 8
High Courts11 Nov 1976
TIME-AIDS (INDIA) PRIVATE LTD. Vs COMMISSIONER OF Income Tax, MADRAS-I.
Madras High Court · (1978) 112 ITR 328
Income Tax Act, 1961 — Section 256(1)
High Courts11 Nov 1976
Ramanujam and Others Vs V. Manickam and Others
Madras High Court · (1977) 2 MLJ 152
High Courts11 Nov 1976
Lakshmi Paper Industries Vs Commissioner of Income Tax
Madras High Court · (1977) 109 ITR 447
Income Tax Act, 1961 — Section 34(3)
High Courts11 Nov 1976
Time-Aids (India) Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) 112 ITR 328
Income Tax Act, 1961 — Section 256(1)
High Courts11 Nov 1976
K.R. Velayudha Mudaliar and Sons Vs Additional Commissioner of Income Tax
Madras High Court · (1977) 110 ITR 381
Income Tax Act, 1961 — Section 271(1), 271(2)
High Courts10 Nov 1976
Yercaud Coffee Curing Works Ltd. Vs Commissioner of Income Tax
Madras High Court · (1978) 111 ITR 787
Income Tax Act, 1922 — Section 23A
High Courts10 Nov 1976
The Posts and Telegraphs Board, New Delhi Vs M.A. Hanumanthan
Madras High Court · (1976) 11 MAD CK 0005
Constitution of India, 1950 — Article 226
High Courts10 Nov 1976
Thellur M. Dharmarajan, Editor, "Vidivelli", Tamil Daily and Others Vs The Union of India (UOI) and Others
Madras High Court · (1977) ILR (Mad) 109 : (1977) 90 LW 145 : (1977) 2 MLJ 22
High Courts09 Nov 1976
K.P. Kannan Vs The Deputy Commissioner (Excise) Mahe
Madras High Court · (1976) 11 MAD CK 0060