High Courts06 Jan 1976
Commissioner of Income Tax Vs South India Steels and Sugars Ltd.
Madras High Court · (1977) 109 ITR 341
Income Tax Act, 1922 — Section 10(5)
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 32 of 32
High Courts05 Jan 1976
Commissioner of Income Tax Vs Rane (Madras) Ltd.
Madras High Court · (1976) 01 MAD CK 0006
High Courts04 Jan 1976
V.S. Alwar Iyengar Vs Tahsildar and Record Officer and Others
Madras High Court · (1979) 1 MLJ 439
High Courts03 Jan 1976Allowed
Muniyandi Vs Rajangam Iyer
Madras High Court · (1976) ILR (Mad) 201
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 13, 15, 16A, 2, 3(8)
High Courts02 Jan 1976
P.S. Angaiya Raja Vs A.K.D. Alagaraja Huqdar of the Rajapalayam Chatram Charities, Ist Schedule properties and Others
Madras High Court · (1976) ILR (Mad) 247 : (1976) 89 LW 362 : (1976) 2 MLJ 80
High Courts02 Jan 1976
Mythili Raman Vs Captain K.T. Raman
Madras High Court · AIR 1975 Mad 260 : (1976) 89 LW 274 : (1976) 1 MLJ 399
Hindu Marriage Act, 1955 — Section 10(1)(6), 23(2), 24
High Courts02 Jan 1976
P.S. Angaiya Raja Vs A.K.D. Alagaraja and Others
Madras High Court · AIR 1977 Mad 142 : (1976) 89 LW 362
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Madras City Tenants Protection Act, 1922 — Section 9, 9(1)Provincial Insolvency Act, 1920 — Section 9(1)
High Courts01 Jan 1976
V.R. Karuppiah and Others Vs Hiruvannamalai Adheenam and Others
Madras High Court · (1978) ILR (Mad) 343
Madras Estates Land Act, 1908 — Section 11, 3, 3(2), 6