Malabar Tenancy Act, 1929 — Section 3Tamil Nadu Agriculturists Debt Relief (Amendment) Act, 1973 — Section 7, 8Tamil Nadu Agriculturists Relief Act, 1938 — Section 13, 7, 8, 9

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High Courts20 Jan 1976

The Workmen Employed in Madras Flying Club Limited Vs The Presiding Officer, Additional Labour Court and Another

Madras High Court · (1977) 1 MLJ 99

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High Courts20 Jan 1976

Workmen of Madras Flying Club Ltd. Vs Additional Labour Court and Another

Madras High Court · (1976) 2 LLJ 428

Industrial Disputes Act, 1947 — Section 10, 2

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High Courts19 Jan 1976Dismissed

Govindaraju Naidu and Others Vs Subbulakshmi and Others

Madras High Court · (1977) ILR (Mad) 99

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Transfer of Property Act, 1882 — Section 14, 53A, 54, 55(6), 69

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High Courts19 Jan 1976

Jacob A. Chakramakkal Vs Mrs. Rosy J. Chakramakkal

Madras High Court · AIR 1976 Mad 399

Majority Act, 1875 — Section 3

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High Courts12 Jan 1976

B. Gopalaswamy Vs The Union Territory of Pondicherry and Another

Madras High Court · (1976) 2 MLJ 368

Constitution of India, 1950 — Article 226, 311

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High Courts09 Jan 1976Dismissed

R. Ranganathan Vs Veerakumar Trading Chit Funds Pvt. Ltd. (In Liquidation) and Others

Madras High Court · (1976) 46 CompCas 637 : (1976) 89 LW 704

Companies Act, 1956 — Section 537

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High Courts09 Jan 1976Dismissed

In Re: Elumalal

Madras High Court · (1976) LW(Cri) 122

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105, 165Penal Code, 1860 (IPC) — Section 300, 302, 304, 324

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High Courts08 Jan 1976Allowed

Elgi Equipments (Private) Limited Vs The State of Tamil Nadu

Madras High Court · (1977) 40 STC 310

Tamil Nadu General Sales Tax Act, 1959 — Section 23, 3, 45

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High Courts07 Jan 1976

Karumuthu S. Chockalingam Vs T. Kannappan and Others

Madras High Court · (1977) CriLJ 1382

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High Courts07 Jan 1976Allowed

Karumuthu S. Chockalingam Vs T. Kannoppan, Executive Director, Thiagaraya(sic) Mills, Kappalur, Madurai and others

Madras High Court · (1976) LW(Cri) 60

Criminal Procedure Code, 1973 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 447

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High Courts07 Jan 1976

The Management of E.I.D. Parry Limited Vs The Industrial Tribunal and Another

Madras High Court · (1976) 2 MLJ 473

Payment of Gratuity Act, 1972 — Section 5

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High Courts07 Jan 1976

E.I.D. Parry Ltd. Vs Industrial Tribunal and Another

Madras High Court · (1977) 1 LLJ 276

Industrial Disputes Act, 1947 — Section 10, 19Payment of Gratuity Act, 1972 — Section 14, 4, 5

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High Courts07 Jan 1976

Commissioner of Income Tax Vs India Radiators Ltd.

Madras High Court · (1976) 105 ITR 680

Income Tax Act, 1961 — Section 40

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High Courts06 Jan 1976

Commissioner of Income Tax Vs S. Chandappa Iyer (died) and Others

Madras High Court · (1976) 103 ITR 810

Income Tax Act, 1961 — Section 64

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