High Courts23 Dec 1902Allowed
Mutthumeenakshi Ammal Vs Chendra Sekhara Ayyar and Others
Madras High Court · (1902) 12 MAD CK 0002
COURT ARCHIVE
Madras High Court judgments, 1902
150 judgments · page 1 of 8
High Courts17 Dec 1902
Maharaja of Jeypore Vs Neladevi and Another
Madras High Court · (1904) ILR (Mad) 109 : (1903) 13 MLJ 151
Vizagapatam Agency Rules — Rule 31
High Courts17 Dec 1902
Gandham Veeraswami and Others Vs Manager, Pittapur Estate
Madras High Court · (1903) ILR (Mad) 518 : (1903) 13 MLJ 296
High Courts12 Dec 1902
Mahalinga Nadar Vs Ganapati Subbien
Madras High Court · (1904) ILR (Mad) 528 : (1903) 13 MLJ 445
Contract Act, 1872 — Section 176
High Courts11 Dec 1902
In Re: Veruputti Penchalugaddi
Madras High Court · 4 Ind. Cas. 1061
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts11 Dec 1902
Subudhi Rantho and Others Vs Balaram Padhi (deceased)
Madras High Court · (1903) ILR (Mad) 481 : (1903) 13 MLJ 123
Penal Code, 1860 (IPC) — Section 424
High Courts11 Dec 1902
Rangan Pattar Vs Lakshmi Neithiar and Others
Madras High Court · (1904) 14 MLJ 137
High Courts10 Dec 1902
Sami Aiya Vs The King Emperor
Madras High Court · (1903) ILR (Mad) 478 : (1903) 13 MLJ 263
High Courts09 Dec 1902
Veerasokkara' represented by the Collector of Salem as Agent to the Court of Wards Vs Papiah
Madras High Court · (1904) ILR (Mad) 792 : (1903) 13 MLJ 258
High Courts05 Dec 1902
Jambu Chetty and Another Vs N.P.L. N. Palaniappa Chettiar
Madras High Court · (1903) ILR (Mad) 526 : (1903) 13 MLJ 252
Negotiable Instruments Act, 1881 (NI) — Section 94
High Courts27 Nov 1902
Murkanat alias Kattayat Pattumayi insane by Guardian and Husband Murkanat Umman Kutti Vs Palakhal Raman Menon and Another
Madras High Court · (1903) ILR (Mad) 740 : (1903) 13 MLJ 237
Civil Procedure Code, 1882 — Section 244
High Courts25 Nov 1902
Kasturi and Others Vs Anantharam Thivari and Others
Madras High Court · (1903) ILR (Mad) 730 : (1903) 13 MLJ 248
Madras Revenue Recovery Act, 1864 — Section 2, 42
High Courts21 Nov 1902
Kandasami Asari and Others Vs Subramania Pillai
Madras High Court · (1903) 13 MLJ 370
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110
High Courts20 Nov 1902
Ramalingam Chettiar Vs Ramasami Aiyar and Others
Madras High Court · (1903) 13 MLJ 379
High Courts18 Nov 1902
Zemindar of Tarla Vs Latchiah and Another
Madras High Court · (1903) 13 MLJ 211
High Courts10 Nov 1902
Sinnu Sastryal alias Ramaswamy Sastryal and Venkatrama Sastryal and Another Vs Subramania Sastryal and Others
Madras High Court · (1903) 13 MLJ 227
High Courts07 Nov 1902
Venkataramanuja Reddiar and Another Vs Subbaraya Pillai
Madras High Court · (1903) 13 MLJ 299