High Courts10 Feb 1902
Mallikarjunadu Setti and Narayanamurti Ayyar Vs Lingamurti Pantulu and Valliappa Chetti Karuppan Chetti and Others Vs Tandavaraya Desikar and Another
Madras High Court · (1902) ILR (Mad) 244
COURT ARCHIVE
Madras High Court judgments, 1902
161 judgments · page 8 of 9
High Courts04 Feb 1902
Akkineri Seeeramulu and Others Vs Mullapudi Ramayya and Others
Madras High Court · (1902) ILR (Mad) 731
High Courts03 Feb 1902
Chaladom Tholan and Another Vs Kakkath Kunhambu
Madras High Court · (1902) ILR (Mad) 669
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts03 Feb 1902
Chalaban Tholan and Another Vs Kunhambu
Madras High Court · (1902) ILR (Mad) 669 : (1902) 12 MLJ 406
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts02 Feb 1902Dismissed
Sankararama Ayyar and Another Vs Subramania Ayyar and Others
Madras High Court · (1902) 02 MAD CK 0006
High Courts28 Jan 1902
C. Srinivasan Vs The King Emperor
Madras High Court · (1902) 12 MLJ 68
Penal Code, 1860 (IPC) — Section 511
High Courts28 Jan 1902
King-Emperor Vs C. Srinivasan
Madras High Court · (1902) ILR (Mad) 726
Penal Code, 1860 (IPC) — Section 511
High Courts23 Jan 1902
Alagappa Chetti Vs Sarathambal, by mother and guardian Krishnammal and Others
Madras High Court · (1902) 12 MLJ 438
High Courts23 Jan 1902
Alagappa Chetti Vs Sabathambal and Others
Madras High Court · (1902) ILR (Mad) 724
High Courts21 Jan 1902
Ambalathilakath Moidin Kutti Vs Ambalathilakath Kunhi Kutti Ali
Madras High Court · (1902) ILR (Mad) 721
High Courts20 Jan 1902
Narayana Ayyar Vs Venkataramana Ayyar and Others
Madras High Court · (1902) ILR (Mad) 220
Transfer of Property Act, 1882 — Section 88
High Courts15 Jan 1902
Rajamannar and Another Vs Venkatakrishnayya and Another Venkatakrishnayya Vs Rajamannar and Others
Madras High Court · (1902) ILR (Mad) 361
Limitation Act, 1963 — Article 123
High Courts15 Jan 1902
Rajamannar and Another Vs Venkatakristnayya and Another Venkatakristnayya and Another Vs Rajamannar and Another
Madras High Court · (1902) ILR (Mad) 361 : (1902) 12 MLJ 183
Probate and Administration Act, 1881 — Section 112
High Courts10 Jan 1902
Savarimuthu Pillai Vs Alagiam Pillai and Others
Madras High Court · (1902) 12 MLJ 88
Registration Act, 1877 — Section 77
High Courts09 Jan 1902
Major C. Bell, R.A., Superintendent Gun Carriage Factory Vs The Municipal Commissioners for the City of Madras
Madras High Court · (1902) 12 MLJ 208
Madras Municipalities Act, 1884 — Section 341
High Courts09 Jan 1902
Bell Vs The Municipal Commissioners for the City of Madras
Madras High Court · (1902) ILR (Mad) 457
Madras City Municipal Corporation Act, 1884 — Section 841
High Courts03 Jan 1902
Chehnautha Attekunnath Lakshmi Amma and Others Vs Palakuzhu Thuppan Nambudri and Another
Madras High Court · (1902) ILR (Mad) 662