High Courts24 Feb 1902
Beauchamp Vs Sir George Moore
Madras High Court · (1902) 12 MLJ 413
Criminal Procedure Code, 1898 (CrPC) — Section 198
COURT ARCHIVE
Madras High Court judgments, 1902
161 judgments · page 7 of 9
High Courts24 Feb 1902
Sriramamoorthy Chetty and Others Vs Pandara Goundan and Others
Madras High Court · (1902) 12 MLJ 117
High Courts23 Feb 1902Dismissed
Subrahmania Ayyar Vs Poovan and Others
Madras High Court · (1902) 02 MAD CK 0027
Limitation Act, 1963 — Article 111, 28
High Courts21 Feb 1902
Gangi and Another Vs Ramaswami
Madras High Court · (1902) 12 MLJ 103
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts21 Feb 1902
Dampanaboyina Gangi and Another Vs Addala Ramaswami
Madras High Court · (1903) ILR (Mad) 736 : (1902) ILR (Mad) 736
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts21 Feb 1902
Purushottama Patnaik Vs Choitana Naiko and Others
Madras High Court · (1902) 12 MLJ 188
High Courts21 Feb 1902
Ramakishore Dosjee Vs The Coimbatore Spinning and Weaving Co., Limited
Madras High Court · (1903) ILR (Mad) 79 : (1902) 12 MLJ 439
Evidence Act, 1872 — Section 115
High Courts21 Feb 1902
Venkatasubramany Iyer Vs Koran Kunnan Ammad and Others
Madras High Court · (1903) ILR (Mad) 19 : (1902) 12 MLJ 113
High Courts20 Feb 1902
Meiyyalu Nadan Vs Anjalay and Another
Madras High Court · (1902) ILR (Mad) 672
High Courts20 Feb 1902
Sreepada Brahmayya Pantulu Vs Parasuramayya
Madras High Court · (1902) 12 MLJ 348
High Courts19 Feb 1902
Pottivadu and Another Vs Veerayya
Madras High Court · (1902) 12 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 447
High Courts14 Feb 1902
Vedapuratti and Others Vs Vallabha Valiya Raja and Others
Madras High Court · (1902) ILR (Mad) 300
Transfer of Property Act, 1882 — Section 93
High Courts14 Feb 1902
Seshamma Shettati and Others Vs Chickaya Hegade and Others
Madras High Court · (1902) ILR (Mad) 507 : (1902) 12 MLJ 119
Limitation Act, 1963 — Article 144
High Courts14 Feb 1902
Vedapuratti and Others Vs Vallabha Valia Raja and Others
Madras High Court · (1902) 12 MLJ 128
Transfer of Property Act, 1882 — Section 93
High Courts14 Feb 1902
In Re: Lakshiminarayana Ammal
Madras High Court · (1902) ILR (Mad) 515
English Finance Act, 1894 — Section 9(1)
High Courts13 Feb 1902
Puthia Valappil Barga alias Kunhunha Umma Vs Veloth Assenar and Others
Madras High Court · (1902) ILR (Mad) 733
High Courts13 Feb 1902
Kunhunha Umma Vs Valoth Assenar and Others
Madras High Court · (1902) 12 MLJ 405
High Courts13 Feb 1902
Ittappan Kuthiravattath Nair Vs Nanu Sastri and Others
Madras High Court · (1903) ILR (Mad) 37 : (1902) 12 MLJ 101
Limitation Act, 1908 — Section 19
High Courts11 Feb 1902
Venkata Subba Row Vs Purushottam and Others
Madras High Court · (1903) ILR (Mad) 133 : (1902) 12 MLJ 262