High Courts29 Dec 1997Dismissed
S. Arul Murugan Vs The State of Tamil Nadu and Vinayaka Mission Kirupannanda Variyar Medical College
Madras High Court · (1997) 12 MAD CK 0171
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 1 of 84
High Courts29 Dec 1997
M. Palanivelu Vs P.V. Dhandapani, Proprietor, Veerappah Transport and Another
Madras High Court · (1998) 2 MLJ 11
High Courts24 Dec 1997
Commissioner of Income Tax Vs Sudarsan Chit (India) Ltd.
Madras High Court · (1999) 239 ITR 170
Income Tax Act, 1961 — Section 36(1)
High Courts24 Dec 1997
Commissioner of Income Tax Vs N. Srinivasan
Madras High Court · (2000) 245 ITR 147
Income Tax Act, 1961 — Section 256(2), 271(1), 271(2), 28
High Courts24 Dec 1997
1. The Commissioner, H.R. and C.E. (Admn.), Madras - 34 and Assistant Commissioner, H.R. and C.E. (Admn.), Cuddalore Vs Krishnaswamy Padayachi, Vadivel Padayachi, Rajamanickam and Krishnamoorthy
Madras High Court · (1997) 12 MAD CK 0176
Constitution of India, 1950 — Article 25, 26
High Courts24 Dec 1997
Ramachandra Marthandan Vs State by Inspector of Police, Civil Supplies C.I.D., Madras South Unit
Madras High Court · (1998) 2 LW(Cri) 715
High Courts24 Dec 1997
S.R.P. TOOLS LTD. Vs COMMISSIONER OF INCOME TAX
Madras High Court · (1998) 148 CTR 133
High Courts24 Dec 1997
Shanmugam Vs Arumuga Pulavar (died) and Others
Madras High Court · (1998) 1 MLJ 705
High Courts24 Dec 1997
COMMISSIONER OF INCOME TAX Vs SUDARSAN CIUTS (I) LTD.
Madras High Court · (1998) 150 CTR 240
High Courts24 Dec 1997
E.C.Bose and Co. Pvt. Limited Vs Tamil Nadu Electricity Board and Others
Madras High Court · (1997) 12 MAD CK 0142
High Courts24 Dec 1997
Lanco Packers and others Vs State of Tamil Nadu and others
Madras High Court · (1997) 12 MAD CK 0137
Central Sales Tax Act, 1956 — Section 3Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts24 Dec 1997
S.R.P. Tools Ltd. Vs Commissioner of Income Tax
Madras High Court · (1999) 237 ITR 684
Income Tax Act, 1961 — Section 147, 28
High Courts24 Dec 1997
Commissioner of Wealth-tax Vs T.R. Kannan
Madras High Court · (1997) 12 MAD CK 0124
Income Tax Act, 1961 — Section 28
High Courts24 Dec 1997
Commissioner of Income Tax Vs Madras Fertilizers Ltd.
Madras High Court · (2000) 241 ITR 177
Income Tax Act, 1961 — Section 28, 80J
High Courts24 Dec 1997
Commissioner of Income Tax Vs Fenner (India) Ltd.
Madras High Court · (1998) 148 CTR 506 : (2000) 241 ITR 645
Income Tax Act, 1961 — Section 10(10), 17, 28, 37, 40(C)
High Courts24 Dec 1997
Commissioner of Income Tax Vs D. Lakshminarayanaswamy
Madras High Court · (1999) 238 ITR 976
Income Tax Act, 1961 — Section 10(13A), 28
High Courts24 Dec 1997
Commissioner of Income Tax Vs Premier Mills Ltd.
Madras High Court · (1999) 239 ITR 165
Income Tax Act, 1961 — Section 3(4), 32Income Tax Rules, 1962 — Rule 5(1)
High Courts24 Dec 1997
Commissioner of Income Tax Vs Sudarsan Chits (I) Ltd.
Madras High Court · (1999) 240 ITR 319
Income Tax Act, 1961 — Section 2(31), 2(32), 37, 37(1), 40
High Courts24 Dec 1997
United Bleachers Ltd. Vs Commissioner of Income Tax (No. 2)
Madras High Court · (2000) 241 ITR 295
Income Tax Act, 1961 — Section 28, 32A
High Courts24 Dec 1997
M.M. Muthiah Vs Controller of Estate Duty Controller of Estate Duty Vs M.M. Muthiah
Madras High Court · (1999) 236 ITR 166
Income Tax Act, 1961 — Section 28