High Courts24 Dec 1997Allowed
State Bank of India Vs Dr. T.K. Subramaniam and Others
Madras High Court · (2001) 103 CompCas 725
Contract Act, 1872 — Section 140, 141
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 2 of 84
High Courts24 Dec 1997
Rahmathullah Shuthari alias Peer Hazzrath Vs The Muslim Jamath of Eachampatti and Others
Madras High Court · (1998) 1 LW 413 : (1998) 1 MLJ 591
Civil Procedure Code, 1908 (CPC) — Section 100, 82Evidence Act, 1872 — Section 34Waqf Act, 1954 — Section 44
High Courts24 Dec 1997
S. Murugan Vs Vaikunda Lakshmi
Madras High Court · (1998) 2 LW 100 : (1998) 2 MLJ 568
High Courts24 Dec 1997
M.M. MUTIUAH Vs CONTROLLER OF ESTATE DUTY
Madras High Court · (1998) 148 CTR 77
High Courts24 Dec 1997
P. Chellappan Nadar Vs Panchayat Union and Another
Madras High Court · (1998) 3 MLJ 488
High Courts24 Dec 1997
Pankajam Ammal and Others Vs Thulasidoss and Another
Madras High Court · (1998) 2 LW 552 : (1998) 1 MLJ 737
High Courts24 Dec 1997
M.R. Murali Vs Jeetmul Jaichandal (P) Ltd. and Others
Madras High Court · (1998) 1 MLJ 488
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(4)
High Courts23 Dec 1997
Commissioner of Income Tax Vs V. Ganesan
Madras High Court · (1999) 235 ITR 426
Income Tax Act, 1961 — Section 32A
High Courts23 Dec 1997
Commissioner of Income Tax Vs Madurai Mills Co. Ltd.
Madras High Court · (1999) 238 ITR 927
Income Tax Act, 1961 — Section 28, 35B, 35B(1)
High Courts23 Dec 1997Dismissed
K.C. Nithya Vs State of Tamil Nadu
Madras High Court · (1997) 12 MAD CK 0174
High Courts23 Dec 1997
Nallathambi Nadar (died) and Another Vs Santha Bai and Others
Madras High Court · (1998) 2 LW 508 : (1998) 2 MLJ 605
High Courts23 Dec 1997
Commissioner of Income Tax Vs K.P.V. Shaik Mohamed Rowther and Co. (P) Ltd.
Madras High Court · (2000) 242 ITR 245
Income Tax Act, 1961 — Section 143(2), 143(3), 263, 37(1)Income Tax Rules, 1962 — Rule 6D, 6D(2)
High Courts23 Dec 1997Allowed
Agfa-Gavert India Limited Vs State of Tamil Nadu
Madras High Court · (2001) 123 STC 108
High Courts23 Dec 1997
Kuppa Konar Vs Panchami Asari and Another
Madras High Court · (1998) 1 MLJ 768
High Courts23 Dec 1997
COMMISSIONER OF INCOME TAX Vs K. P. V. SHAIK MOHAMED ROWTHER AND CO. (P.) LTD.
Madras High Court · (2000) 242 ITR 245
High Courts23 Dec 1997
Revathy and 3 others Vs Ramalingam and The Commissioner, Pondicherry Municipality, Pondicherry
Madras High Court · (1997) 12 MAD CK 0018
High Courts23 Dec 1997Dismissed
D. Kabali Vs The Joint Secretary to Government of India and Central Registrar of Co-operative Societies, Ministry of Agriculture (Co-operation), Government of India, The Special Officer/Election Officer, UCO Bank Employees Co-op. Societies and The Joint Registrar, Co-operative Societies, Madras Region
Madras High Court · (1997) 12 MAD CK 0003
Constitution of India, 1950 — Article 136, 226, 32
High Courts23 Dec 1997
The Enforcement Officer, Madurai IV Division Vs Mahalakshmi Textiles Mills Ltd., and others
Madras High Court · (1998) 2 LW(Cri) 552
High Courts22 Dec 1997
Commissioner of Income Tax Vs United Bleachers Ltd.
Madras High Court · (2000) 241 ITR 291
Income Tax Act, 1961 — Section 256(2), 32(1), 32A, 33(1)