High Courts22 Dec 1922
Subrahmania Chetty and Another Vs The British Indian Steam Navigation Company Ltd., by their Managing Agent, Mackinnon Mackenzie
Madras High Court · AIR 1923 Mad 523 : 72 Ind. Cas. 408 : (1923) 17 LW 363
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 1 of 21
High Courts22 Dec 1922
Puppooth alias Komaucheri and Another Vs Vayisravanath Manakkal Raman Somayajipad and Another
Madras High Court · 74 Ind. Cas. 309 : (1923) 17 LW 558
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2Specific Relief Act, 1877 — Section 42
High Courts22 Dec 1922
Kottithoti Hamed Haji and Others Vs Emperor
Madras High Court · 72 Ind. Cas. 381
Criminal Procedure Code, 1898 (CrPC) — Section 12, 26, 41Malabar (Restoration of Order) Ordinance, 1922 — Section 4(2)(6)
High Courts22 Dec 1922
Pupooth alias Komancheri Rarichan alias Ramanunni Kurup Vs Vayisravanath Manakkal Raman Somayajipad and Another
Madras High Court · AIR 1923 Mad 553 : (1923) 44 MLJ 515
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2
High Courts22 Dec 1922
Kachi Reddi Nagireddi Vs Saki Reddi and Others
Madras High Court · AIR 1924 Mad 44 : (1923) 18 LW 29
High Courts22 Dec 1922
In Re: Gopal Naidu and Another
Madras High Court · (1923) ILR (Mad) 605 : 73 Ind. Cas. 343 : (1923) 17 LW 592 : (1923) 44 MLJ 655
Penal Code, 1860 (IPC) — Section 342, 81
High Courts22 Dec 1922
The Official Receiver Vs B.S. Nataraja Sastrigal and Others
Madras High Court · AIR 1923 Mad 355 : (1923) ILR (Mad) 405 : (1923) 44 MLJ 251
General Clauses Act, 1897 — Section 16
High Courts22 Dec 1922
In Re: Varisai Rowther and Another
Madras High Court · (1923) ILR (Mad) 449 : 73 Ind. Cas. 163 : (1923) 17 LW 722 : (1923) 44 MLJ 567
Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 411
High Courts22 Dec 1922
In Re: Kottithoti Mamed Haji and Others
Madras High Court · (1923) 17 LW 426 : (1923) 44 MLJ 428
High Courts21 Dec 1922
Bappu alias Venkataramier and Another Vs V.A. Annamalai Chettiar and Another
Madras High Court · AIR 1923 Mad 313 : (1923) 17 LW 364 : (1923) 44 MLJ 226
Specific Relief Act, 1877 — Section 27
High Courts21 Dec 1922
A.R.R.M.N. Narayanan Chettiar Vs Kadiraya Goundan and Others
Madras High Court · AIR 1923 Mad 351 : 72 Ind. Cas. 337 : (1923) 17 LW 311 : (1923) 44 MLJ 320
High Courts21 Dec 1922
C.L. Kalyanasunadaram Aiyar Vs S. Narasimha Aiyangar and Others
Madras High Court · 73 Ind. Cas. 456
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts21 Dec 1922
K. Krishna Row Vs P.S. Seshasubramania Iyer
Madras High Court · AIR 1923 Mad 688 : 76 Ind. Cas. 869
High Courts21 Dec 1922
G.A. Sundara Iyer Vs Arumugam Pillai and Others
Madras High Court · AIR 1924 Mad 520 : 72 Ind. Cas. 325
High Courts21 Dec 1922
C.L. Kalyanasundaram Aiyar Vs S. Narasimha Aiyangar and Others
Madras High Court · AIR 1923 Mad 567 : (1923) 18 LW 280 : (1923) 44 MLJ 427
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts21 Dec 1922
W.A. Varadachariar Vs Raja Ramakrishnamba Garu and Others
Madras High Court · AIR 1923 Mad 497 : 76 Ind. Cas. 781 : (1923) 17 LW 744 : (1923) 44 MLJ 367
Court of Wards Act — Section 59, 63
High Courts21 Dec 1922
G.A. Sundara Aiyar Vs Arumugham Pillai and Others
Madras High Court · (1923) 17 LW 374 : (1923) 44 MLJ 361
High Courts20 Dec 1922
In Re: Kuppusamy Naidu and Others
Madras High Court · (1923) 44 MLJ 231
Abkari Act, 1866 — Section 55
High Courts20 Dec 1922
Zadavalli Tripuramba (dead) and Another Vs Zadavalli Venkataratnam (dead) and Another
Madras High Court · 72 Ind. Cas. 278
High Courts20 Dec 1922
In Re: Kuppuswamy Naidu
Madras High Court · 72 Ind. Cas. 175 : (1923) 17 LW 308