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Madras High Court judgments, 1922

409 judgments · page 3 of 21

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High Courts13 Dec 1922

Kozhikot Patinhare Kovilagath Thambatti Thamburathi alias Viyathen Notti alias Valiza Thamburathi Avergal, Manager of the Kovilagam (Deceased) and Others Vs Kattayahat Vatakara Theizhath Taravathil Karnavan Sankara Menon and Others

Madras High Court · 73 Ind. Cas. 376

Contract Act, 1872 — Section 196, 200
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High Courts13 Dec 1922

Javvadi Soorayya and Others Vs Tavvala Surya Rao Naidu and Others

Madras High Court · 72 Ind. Cas. 795

Madras Estates Land Act, 1908 — Section 189
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High Courts13 Dec 1922

Pothane Puthan Vittil Kunhu Pothu Nassiar and Another Vs Adrasseri Raru Nair and Others

Madras High Court · (1923) ILR (Mad) 478 : 72 Ind. Cas. 727 : (1923) 17 LW 547

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High Courts12 Dec 1922

K. Gopalasami Aiyar Vs O.S. Ramachandra Ayyar, Official Receiver

Madras High Court · (1923) 44 MLJ 409

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts12 Dec 1922

Swaminatha Mudaliar Vs Kumaraswami Chettiar and Others

Madras High Court · AIR 1923 Mad 472 : (1923) 17 LW 422 : (1923) 44 MLJ 282

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Religious Endowments Act, 1863 — Section 14
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High Courts12 Dec 1922

K. Gopalaswami Iyer Vs O.S. Ramachandra Iyer, Official Receiver

Madras High Court · AIR 1923 Mad 503 : 72 Ind. Cas. 137

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High Courts11 Dec 1922

Koonamvelli Unnara (dead) and Another Vs Koyiparambath Perinkitayil Kunhi Raman and Others

Madras High Court · AIR 1923 Mad 514 : (1923) 17 LW 322 : (1923) 44 MLJ 443

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High Courts11 Dec 1922

C. Sundaram Aiyar Vs Raja Rajeswara Muthuramalinga, Sethupathi Averghal through his authorised agent and Dewan Rao Sahib S. Thirumalai Aiyangar

Madras High Court · (1923) 17 LW 352 : (1923) 44 MLJ 279

Limitation Act, 1963 — Section 5
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High Courts08 Dec 1922

The Crown Prosecutor Vs A. Duraiswami

Madras High Court · AIR 1923 Mad 364 : (1923) ILR (Mad) 476 : (1923) 17 LW 273 : (1923) 44 MLJ 201

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High Courts07 Dec 1922

P. Kanniappa Chettiar and Others Vs K. Ramachandraiyar and Another

Madras High Court · (1924) 46 MLJ 407

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High Courts07 Dec 1922

Ammakannu Ammal and Others Vs Narayanaswami Mudaliar and Others

Madras High Court · AIR 1923 Mad 633 : 72 Ind. Cas. 635 : (1923) 17 LW 629

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High Courts07 Dec 1922

Rajambal Ammal and Others Vs Shanmugha Mudaliar and Others

Madras High Court · 70 Ind. Cas. 653

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High Courts07 Dec 1922

Rajaratnam Ayyar alias Bapurajan Vs Halasyasundaram Aiyar and Others

Madras High Court · AIR 1923 Mad 521 : (1923) 17 LW 329 : (1923) 44 MLJ 322

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
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High Courts07 Dec 1922

Mahalakshmi Vs V. Venkan Setti and Others

Madras High Court · AIR 1924 Mad 96

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High Courts05 Dec 1922

Pasumarthi Bhagavanulu and Others Vs Bollam Seetharamaswami and Others

Madras High Court · (1923) 17 LW 424 : (1923) 44 MLJ 359

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High Courts05 Dec 1922

Archakam Venkatapathi Deekshathulu Vs Kathiramangalam Chenga Reddi and Another

Madras High Court · AIR 1923 Mad 594 : 72 Ind. Cas. 900 : (1923) 17 LW 579

Provincial Small Cause Courts Act, 1887 — Section 17
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High Courts05 Dec 1922

Uthuman Ammal and Another Vs Naina Mahamad Rowther

Madras High Court · 72 Ind. Cas. 314 : (1923) 17 LW 355

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High Courts05 Dec 1922

E.E. Mack Vs The Madras and Southern Mahratta Railway Company Limited

Madras High Court · 75 Ind. Cas. 750 : (1923) 45 MLJ 424

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High Courts05 Dec 1922

Rajagopala Pandurathar Vs K. Thirupathia Pillai and Another

Madras High Court · 72 Ind. Cas. 258

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High Courts05 Dec 1922

Rajagopala Pandarathar Vs K. Thirupathi Pillai and Another

Madras High Court · (1923) 44 MLJ 285

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