High Courts06 Jan 1922
Madam Pillai Vs Badrakali Ammal and Another
Madras High Court · AIR 1922 Mad 311 : (1922) ILR (Mad) 612 : (1922) 15 LW 464 : (1922) 42 MLJ 410
Transfer of Property Act, 1882 — Section 9
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 21 of 21
High Courts06 Jan 1922
Muthanan Servai alias Tiruneelakantan Servai Vs B. Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal, Raja of Ramnad
Madras High Court · AIR 1922 Mad 263 : (1923) ILR (Mad) 177 : (1922) 15 LW 556 : (1922) 43 MLJ 158
Madras Proprietary Estates Village Service Act, 1894 — Section 27
High Courts05 Jan 1922
Tripurana Seethapati Rao Dora Vs Rokkam Vencanna Dora and Others
Madras High Court · AIR 1922 Mad 71 : (1922) ILR (Mad) 332 : 66 Ind. Cas. 280 : (1922) 15 LW 316 : (1922) 42 MLJ 324
Evidence Act, 1872 — Section 35
High Courts05 Jan 1922
Jogi Venkiah and Others Vs Station House Officer of Narasapur and Another
Madras High Court · AIR 1922 Mad 78 : 67 Ind. Cas. 339 : (1922) 15 LW 534 : (1922) 42 MLJ 401
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts01 Jan 1922
Radakrishnaswami Naidu Vs V.A. Annamalai Chettiar and Another
Madras High Court · AIR 1922 Mad 301 : (1922) 43 MLJ 92
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts01 Jan 1922
Pandurang Krishnaji Vs Markandeya Tukaram and Others
Madras High Court · (1922) 42 MLJ 436
Evidence Act, 1872 — Section 115
High Courts01 Jan 1922
P.S.A.R.A.R. Arunachellam Chettiar Vs Arunachellam Chettiar minor by guardian Visalakshi Achi
Madras High Court · AIR 1922 Mad 436 : (1922) 43 MLJ 218
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Jan 1922
Nalla Tirupatiraju and Others Vs Nandikolla Venkayya alias Venkammanand Another
Madras High Court · AIR 1922 Mad 131 : (1922) ILR (Mad) 504 : 67 Ind. Cas. 479 : (1922) 15 LW 395 : (1922) 42 MLJ 392