High Courts02 Feb 1922
T. Gopala Mannadiar, Zemindar of Paranipalayam Vs Palani Goundan and Another
Madras High Court · 96 Ind. Cas. 768
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 19 of 21
High Courts02 Feb 1922
Kuppuswami Aiyar and Others Vs Venkataswamy Naidu and Others
Madras High Court · 70 Ind. Cas. 672 : (1922) 16 LW 99
High Courts02 Feb 1922
Soundaratharamal and Another Vs Narayanaswami Aiyar and Others
Madras High Court · (1922) 15 LW 639 : (1922) 42 MLJ 567
Succession Act, 1925 — Section 269
High Courts01 Feb 1922
In Re: Mattam Shinna Viraiah and Others
Madras High Court · AIR 1923 Mad 87(1) : 71 Ind. Cas. 63 : (1922) 16 LW 534
High Courts01 Feb 1922
Radhakrishnaswami Naidu Vs V. Annamalai Chettiar and Another
Madras High Court · 70 Ind. Cas. 365 : (1922) 15 LW 643
High Courts01 Feb 1922
Perumal Moopan Vs M.K. Venkatachariar B.A. The Assistant Registrar of Co-operative Credit Society and Liquidator of Cooperative Credit Society
Madras High Court · AIR 1922 Mad 193 : (1922) 15 LW 586 : (1922) 42 MLJ 563
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts01 Feb 1922
C.D. Sarangapani Aiyangar and Another Vs Sadagopa Naidu and Others
Madras High Court · AIR 1922 Mad 398 : (1922) 16 LW 98 : (1922) 43 MLJ 152
High Courts01 Feb 1922
Kadan Koiathil Saidali Kutti Vs Charavcor Mathamkoth Manakkal Godan Nambudri
Madras High Court · AIR 1922 Mad 172 : 70 Ind. Cas. 713 : (1922) 16 LW 233
High Courts01 Feb 1922
In Re: Naramban and Others
Madras High Court · 71 Ind. Cas. 877 : (1922) 15 LW 552
High Courts31 Jan 1922
Alamuri Sitaramaswami Vs Sreemath Prativadi Bhayankar Nam Annam Venkata Raghava-Charyulu Iyyavarlum Garu and Others
Madras High Court · 67 Ind. Cas. 104
Probate and Administration Act, 1881 — Section 92
High Courts31 Jan 1922
Alamuri Sitaramaswami, minor by next friend Nuka Subbaraju appointed new next friend in the place of Suramma deceased Vs Sreemath Prativadi Bhayankaram Annam Venkata Raghavacharyulu Iyyavar lumgaru and Others
Madras High Court · AIR 1922 Mad 214 : (1922) 16 LW 52 : (1922) 42 MLJ 559
Probate and Administration Act, 1881 — Section 92
High Courts27 Jan 1922
P. Ayyakkutti alias Venkatachalam Pattar Vs P.S. Krishna Paiter and Others
Madras High Court · (1922) ILR (Mad) 394 : 65 Ind. Cas. 942 : (1922) 15 LW 650
High Courts27 Jan 1922
In Re: Sri Sri Sri Kandamani Devi
Madras High Court · (1922) ILR (Mad) 359 : 66 Ind. Cas. 330 : (1922) 15 LW 550 : (1922) 42 MLJ 337
Criminal Procedure Code, 1898 (CrPC) — Section 205
High Courts27 Jan 1922
In Re: Thirumal Reddy
Madras High Court · AIR 1923 Mad 133 : 76 Ind. Cas. 966
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts24 Jan 1922
Tadepalli Nagahhushanam (dead) and Others Vs Siram Ramachandra Rao and Others
Madras High Court · AIR 1923 Mad 241 : (1922) ILR (Mad) 537 : (1922) 15 LW 470 : (1922) 42 MLJ 449
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts24 Jan 1922
Abdul Kadir Sahib Vs U.T.M. Somasundaram Chettiar
Madras High Court · AIR 1923 Mad 76 : (1922) 43 MLJ 467
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts24 Jan 1922
Jarugumilli Brahmayya by mother and next friend Rajeswaramma Vs Challaghali Achiraju
Madras High Court · AIR 1922 Mad 373 : (1922) 43 MLJ 229
Madras Estates Land Act, 1908 — Section 6
High Courts20 Jan 1922
Kondine Kamaya and Another Vs Kovidena Ramamma and Others
Madras High Court · AIR 1922 Mad 95 : 74 Ind. Cas. 458 : (1922) 16 LW 934
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 166
High Courts20 Jan 1922
Tadi Bulli Tammireddi, and Tadi Harinarayanareddi, minor by father and next friend, the first appellant Vs Tadi Bulli Gangireddi
Madras High Court · AIR 1922 Mad 236 : (1922) 16 LW 55 : (1922) 42 MLJ 570
High Courts19 Jan 1922
K.M. Komappa Kurup Vs Velayichettichiar and Another
Madras High Court · 70 Ind. Cas. 791