High Courts10 Mar 1922
M. Doraswami Iyengar Vs K. Narayana Aiyangar and Others
Madras High Court · (1922) 43 MLJ 288
City Civil Court Act, 1892 — Section 3Presidency Small Cause Courts Act, 1882 — Section 41
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 17 of 21
High Courts09 Mar 1922
In Re: Lakshminarayana Chettiar
Madras High Court · AIR 1922 Mad 405 : (1922) 16 LW 15 : (1922) 42 MLJ 490
High Courts09 Mar 1922
Malli and Co. Vs V.A.A.R. Firm
Madras High Court · (1922) 16 LW 145 : (1922) 43 MLJ 208
Contract Act, 1872 — Section 113
High Courts08 Mar 1922
Adam Haji Peer Mohamed Ishack Vs Sakavath Hussain Akbari
Madras High Court · (1922) 43 MLJ 199
Contract Act, 1872 — Section 54
High Courts03 Mar 1922
Si Potti Nayaker Vs Suppammal and Another
Madras High Court · AIR 1924 Mad 723
Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 91
High Courts03 Mar 1922
Sr. Potti Nayakar Vs Suppammal and Another
Madras High Court · 79 Ind. Cas. 874 : (1924) 20 LW 31
High Courts03 Mar 1922
In Re: Subba Naidu
Madras High Court · AIR 1922 Mad 329 : 71 Ind. Cas. 511 : (1922) 15 LW 664 : (1922) 43 MLJ 87
Criminal Procedure Code, 1898 (CrPC) — Section 369
High Courts03 Mar 1922
Natarajulu Naicker Vs Subrahmanian Chettiar and Others
Madras High Court · AIR 1922 Mad 181 : (1922) ILR (Mad) 778 : (1922) 16 LW 705 : (1922) 43 MLJ 695
Contract Act, 1872 — Section 23
High Courts03 Mar 1922
K.M.P.R. Firm Vs The Official Assignee of Madras, and as such the Assignee of K. Ponniah Chetty
Madras High Court · AIR 1923 Mad 17 : (1922) 43 MLJ 142
Contract Act, 1872 — Section 72
High Courts03 Mar 1922
K.M.P.R. Firm Vs The Official Assignee of Madras
Madras High Court · 70 Ind. Cas. 751 : (1922) 16 LW 75
High Courts02 Mar 1922
Secretary of State for India Vs Hussain Sheriff Sahib
Madras High Court · AIR 1922 Mad 232 : 70 Ind. Cas. 165 : (1922) 16 LW 197
High Courts02 Mar 1922
C. Ganapathi Mudaliar Vs N. Krishnamachari and Others
Madras High Court · AIR 1922 Mad 417 : (1922) 16 LW 178 : (1922) 43 MLJ 184
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Mar 1922
P. Ayyakkutti alias Venkatachalam Pattar Vs P.S. Krishna Pattar and Others
Madras High Court · AIR 1922 Mad 274 : (1922) 43 MLJ 1
High Courts01 Mar 1922
Panadai Pathan and Another Vs Ramasami Chetti and Others
Madras High Court · (1922) ILR (Mad) 710
High Courts23 Feb 1922
Kasivasi Chokkalinga Tambiram Vs Ramanadan and Others
Madras High Court · 97 Ind. Cas. 586
High Courts23 Feb 1922
Sudalaimuthu Kudumban Vs Andi Reddiar
Madras High Court · AIR 1922 Mad 186 : (1922) ILR (Mad) 628 : 66 Ind. Cas. 104 : (1922) 15 LW 494 : (1922) 42 MLJ 484
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts22 Feb 1922
Velayuda Mudaliar Vs Sundarasam Pillai and Others
Madras High Court · 72 Ind. Cas. 482
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 8
High Courts22 Feb 1922
Alamelu Ammal Vs Rama Iyer and Another
Madras High Court · AIR 1922 Mad 446 : 70 Ind. Cas. 425 : (1922) 16 LW 440
High Courts22 Feb 1922
Alamelu Ammal Vs Rama Aiyar and Another
Madras High Court · (1922) 43 MLJ 290
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 1922
The Secretary to the Chief Commissioner of Income Tax Vs Zemindar of Singampatti
Madras High Court · 70 Ind. Cas. 504 : (1922) 15 LW 496