High Courts21 Feb 1922
The Chief Commissioner of Income Tax Vs Zamindar of Singampatti
Madras High Court · AIR 1922 Mad 325 : (1922) ILR (Mad) 518
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 18 of 21
High Courts20 Feb 1922
In Re: Raghava Reddi
Madras High Court · AIR 1922 Mad 440 : (1922) 16 LW 328 : (1922) 43 MLJ 382
High Courts17 Feb 1922
S. Ramanujam Chetty Vs P.R. Padmanabham Pillai
Madras High Court · AIR 1923 Mad 229(1) : 70 Ind. Cas. 784 : (1922) 16 LW 975
High Courts16 Feb 1922
Rajathammal Vs Rajamanikkam Pillay
Madras High Court · AIR 1922 Mad 188(1) : 68 Ind. Cas. 38 : (1922) 15 LW 533
Criminal Procedure Code, 1898 (CrPC) — Section 524
High Courts16 Feb 1922
Jaggavarapu Basavamma Vs Jaggavarapu Seetareddi
Madras High Court · AIR 1922 Mad 209 : 66 Ind. Cas. 832 : (1922) 15 LW 535 : (1922) 42 MLJ 566
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts15 Feb 1922
C.L. Narasimam Vs N. Hanumantha Rao Naidu
Madras High Court · 70 Ind. Cas. 572
High Courts15 Feb 1922
Nachikalai Vs Aiyakannu alia Chellaiya and Another
Madras High Court · AIR 1922 Mad 233 : (1922) 16 LW 94 : (1922) 43 MLJ 95
High Courts14 Feb 1922
Gopu Nataraja Chetty Vs Rajammal and Another
Madras High Court · AIR 1922 Mad 394 : (1922) 16 LW 122 : (1922) 43 MLJ 448
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts10 Feb 1922
Andukuri Venkataramdas (Dead) and Others Vs Pachigolla Gavarraju and Others Bollapragada Suryanarana and Others Vs Andukuri Venkataramadas and Others
Madras High Court · AIR 1922 Mad 173 : 70 Ind. Cas. 677 : (1922) 16 LW 228
High Courts10 Feb 1922
Abdukuri Venkataramadas (dead) and Others Vs Pachigolla Gavarraju and Others
Madras High Court · (1922) 43 MLJ 153
High Courts10 Feb 1922
Gannabathula Venkamma Vs Gannabathula Ranga Rao and Others
Madras High Court · AIR 1922 Mad 227 : 70 Ind. Cas. 741 : (1922) 15 LW 593 : (1922) 43 MLJ 33
High Courts09 Feb 1922
N. Ramakrishna Mudali Vs The Official Assignee of Madras and Others
Madras High Court · (1922) ILR (Mad) 774 : (1922) 16 LW 133
High Courts09 Feb 1922
Mr. Ramakrishna Mudali Vs The Official Assignee of Madras, as such the legal representatives of S. Daivasigamani Chetty an insolvent since deceased and Others
Madras High Court · AIR 1922 Mad 390 : (1922) ILR (Mad) 774 : (1922) 43 MLJ 566
Transfer of Property Act, 1882 — Section 52
High Courts09 Feb 1922
Ibrahim Sahib Vs Konammal and Another
Madras High Court · AIR 1923 Mad 25 : (1922) 43 MLJ 179
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98
High Courts08 Feb 1922
P. Albuquerque and sons Vs The South Indian Railway Company Limited
Madras High Court · AIR 1922 Mad 231 : (1922) 16 LW 667 : (1922) 43 MLJ 90
Railways Act, 1890 — Section 72
High Courts07 Feb 1922
Ebrahim Currim and Sons Vs A.K. Abdulla Sahib
Madras High Court · (1933) 38 LW 771 : (1933) 65 MLJ 617
High Courts03 Feb 1922
The Rani of Tuni Vs The Maharajah of Jeypore (dead) and Others
Madras High Court · AIR 1922 Mad 271 : (1923) ILR (Mad) 35 : 66 Ind. Cas. 115 : (1922) 16 LW 28 : (1922) 42 MLJ 487
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 59
High Courts03 Feb 1922
Jagannatha Naidu and Others Vs The Secretary of State for India in Council
Madras High Court · 70 Ind. Cas. 107
High Courts03 Feb 1922
Jagannatha Naidu Vs The Right Honourable the Secretary of State for India in Council
Madras High Court · AIR 1922 Mad 334 : (1922) 16 LW 11 : (1922) 43 MLJ 37
Evidence Act, 1872 — Section 63
High Courts03 Feb 1922
P. Sankunni Vs C.S. Venkatramani, minor by next friend C.S. Swatninatha Pattar
Madras High Court · AIR 1922 Mad 200 : (1922) ILR (Mad) 548 : 67 Ind. Cas. 514 : (1922) 15 LW 501 : (1922) 42 MLJ 460
Tamil Nadu Education Rules, 1892 — Rule 59(A)