High Courts22 Mar 1922
Chelasami Atchamma and Others Vs Chelasami Venkatasubbayya and Others
Madras High Court · AIR 1922 Mad 423 : 70 Ind. Cas. 748 : (1922) 16 LW 268
COURT ARCHIVE
Madras High Court judgments, 1922
409 judgments · page 16 of 21
High Courts22 Mar 1922
Jurugumilli Brahmayya by Mother and Next Friend Rajeswaramma Vs Chellaghali Achiraju
Madras High Court · 70 Ind. Cas. 615
High Courts20 Mar 1922
Subbarayan by Guardian Visalakshmi Achi Vs Natarajan by their Guardian Gouri Achi and Others
Madras High Court · AIR 1922 Mad 268 : (1922) ILR (Mad) 785 : (1922) 16 LW 68 : (1922) 43 MLJ 168
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts17 Mar 1922
Pavadi Pathan and Another Vs Ramaswami Chetty and Others
Madras High Court · 70 Ind. Cas. 657 : (1922) 16 LW 264
High Courts17 Mar 1922
Konga Ramasami Iyer and Another Vs Ponnusami alias Tambayasami Maniagarar and Others
Madras High Court · AIR 1922 Mad 452 : 70 Ind. Cas. 769 : (1922) 16 LW 981
High Courts17 Mar 1922
Pavadai Pathan and Another Vs Ramaswami Chetty and Others
Madras High Court · AIR 1922 Mad 351 : (1922) 43 MLJ 191
Transfer of Property Act, 1882 — Section 117
High Courts16 Mar 1922
Varankkot Illath Subramaniyam Nambudri, Karnavan and Manager of the Illom Vs V.K. Vykunda Kammathi and Others
Madras High Court · AIR 1923 Mad 48 : (1922) 16 LW 319 : (1922) 43 MLJ 477
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84Transfer of Property Act, 1882 — Section 99
High Courts16 Mar 1922
Abdul Wahab Sahib Vs M. Rokia Bibi Sahiba and Others
Madras High Court · 73 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts15 Mar 1922
Subbaraya Mudaliar Vs Kandaswamy Mudaly and Another
Madras High Court · AIR 1923 Mad 58 : 70 Ind. Cas. 168 : (1922) 16 LW 330
High Courts15 Mar 1922
Chakrakodi Shama Shastri Vs Emperor
Madras High Court · AIR 1922 Mad 435 : 72 Ind. Cas. 622
High Courts15 Mar 1922
T. Kathissabai and Others Vs The Revenue Divisional Officer and Others
Madras High Court · 70 Ind. Cas. 82 : (1922) 16 LW 891
High Courts14 Mar 1922
Sundaresan Chettiar Vs Viswanada Pandara Sannadhi and Another
Madras High Court · AIR 1922 Mad 402 : (1922) ILR (Mad) 703
High Courts14 Mar 1922
G. Ramaswami Aiyar Vs Deivasigamani Pillai and Others
Madras High Court · AIR 1922 Mad 397 : (1922) 16 LW 282 : (1922) 43 MLJ 129
Trusts Act, 1882 — Section 94
High Courts14 Mar 1922
Sundaresan Chetty alias Sundaram Chettiar Vs Visvanatha Pandarasannadhi Avergal and Another
Madras High Court · (1922) 16 LW 83 : (1922) 43 MLJ 147
High Courts13 Mar 1922
Rajarajeswara Sethupathi alias Muthuramalinga Sethupathi Avargal, Raja of Ramnad through his Authorized Agent Rao Sahib S. Thirumalai Ayyangar, Dewan of Ramnad Vs Venkataramaiyer by his next Friend Sundarammal and Others
Madras High Court · (1922) ILR (Mad) 890 : (1922) 16 LW 274
High Courts13 Mar 1922
R.M.P.V. Chockalingam Chettiar Vs S. Palani Ambalam
Madras High Court · AIR 1923 Mad 685 : (1923) ILR (Mad) 712 : (1923) 18 LW 646 : (1923) 45 MLJ 124
High Courts13 Mar 1922
B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avergal, Raja of Ramnad (through his authorised agent Rao Sahib S. Thirumalai Ayyanger Avergal Dewan of Ramnad Vs Venkataramaiyar and Another
Madras High Court · (1922) 43 MLJ 264
High Courts10 Mar 1922
H. Mahomed Ishack Sahib Vs Mahomed Moideen and Another
Madras High Court · (1922) ILR (Mad) 849 : (1922) 16 LW 210 : (1922) 43 MLJ 436
High Courts10 Mar 1922
M. Doraisamy Aiyangar Vs K. Narayana Aiyangar and Others
Madras High Court · 68 Ind. Cas. 983 : (1922) 16 LW 137
Presidency Small Cause Courts Act, 1882 — Section 41