High Courts23 Dec 1971
Balammal and Others Vs M. Lakshmana Naicker
Madras High Court · AIR 1972 Mad 333 : (1972) 85 LW 385
COURT ARCHIVE
Madras High Court judgments, 1971
530 judgments · page 1 of 27
High Courts23 Dec 1971
A.K.A. CT. V. CT. Alagappa Chettiar and Others Vs A. Venkatachalam Chettiar
Madras High Court · AIR 1973 Mad 162 : (1972) 85 LW 588
High Courts23 Dec 1971
B. Srinivasan Vs AL. V.R. ST. Veerappa Chettiar and Others
Madras High Court · AIR 1973 Mad 165 : (1972) 85 LW 503
Provincial Insolvency Act, 1920 — Section 78
High Courts23 Dec 1971Dismissed
Messrs. Mangilal and Co. by partner Pukraj Vs Messrs. Sha Oakchand Mishrimal by their partner Jaichand
Madras High Court · (1971) 12 MAD CK 0005
High Courts23 Dec 1971
The Citadel Fine Pharmaceuticals Private Limited Vs The District Revenue Officer and Others Spencer and Company Limited Vs The Deputy Commissioner of Prohibition and Excise and Another Pharm Products (Private) Limited Vs The District Revenue Officer and Another
Madras High Court · (1973) 86 LW 805 : (1973) 1 MLJ 99
Medicinal and Toilet Preparations (Excise Duties) Act, 1955 — Section 19
High Courts20 Dec 1971Dismissed
The Sanitary Inspector, Corporation of Madras Vs Parasuraman
Madras High Court · (1972) LW(Cri) 58
Madras City Municipal Corporation Act, 1919 — Section 304, 357
High Courts20 Dec 1971Allowed
State by Public Prosecutor Vs Jagadesh Chandran
Madras High Court · (1972) LW(Cri) 45
Prevention of Food Adulteration Act, 1954 — Section 20
High Courts20 Dec 1971
N. Radhakrishna Naidu and Others Vs S. Govindaswami Naidu and Another
Madras High Court · (1975) 1 MLJ 212
Hindu Succession Act, 1956 — Section 15
High Courts17 Dec 1971
Aruppukottai Chandra Bus Lines Vs Commissioner of Income Tax
Madras High Court · (1973) 87 ITR 154 : (1972) 85 LW 423
Income Tax Act, 1922 — Section 34
High Courts17 Dec 1971
G. Muthuchami Naicker and Others Vs Senniappa Goundar and Others
Madras High Court · (1973) 86 LW 263 : (1972) 2 MLJ 36
Civil Procedure Code, 1908 (CPC) — Section 9, 92
High Courts17 Dec 1971
Srivedapuriswaraswami Tiruvedukudi Vs Sheik Farid
Madras High Court · AIR 1972 Mad 448 : (1972) 85 LW 577
Madras Port Trust Act, 1905 — Section 19, 57Transfer of Property Act, 1882 — Section 111
High Courts17 Dec 1971
Shanmughasundrathammal Vs Narayana Konar and Others
Madras High Court · AIR 1973 Mad 335 : (1972) 85 LW 678
Hindu Succession Act, 1956 — Section 4, 8
High Courts17 Dec 1971
Shanmughasundarathammal Vs Narayana Konar and Others
Madras High Court · (1972) 85 LW 678 : (1972) 2 MLJ 336
Hindu Succession Act, 1956 — Section 8
High Courts16 Dec 1971
Velayudham Pillai Vs Sandhosa Nadar and Others
Madras High Court · AIR 1973 Mad 299 : (1973) 86 LW 524 : (1973) 1 MLJ 44
Madras Estates Land Act, 1908 — Section 11, 3(16)
High Courts13 Dec 1971
P.S.N. Motor Pvt. Ltd. Vs V.C.K. Bus Service Pvt. Ltd. and Another
Madras High Court · AIR 1972 Mad 451
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 63(1)
High Courts13 Dec 1971
Thanthoni Naicker Vs Kuppammal and Others
Madras High Court · AIR 1973 Mad 274 : (1973) 86 LW 733 : (1973) 1 MLJ 25
Hindu Succession Act, 1956 — Section 11
High Courts09 Dec 1971
R. Neelakantan Vs The Collector of Chingleput and Another
Madras High Court · AIR 1972 Mad 417 : (1972) 85 LW 420
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 16Mines and Minerals (Regulation and Development) Rules, 1957 — Rule 8
High Courts09 Dec 1971
Swaminathan Ambalam Vs P.K. Nagaraja Pillai
Madras High Court · AIR 1973 Mad 110 : (1972) 85 LW 539
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4
High Courts06 Dec 1971Dismissed
Ayyapazham and 2 Others Vs State
Madras High Court · (1972) LW(Cri) 219
Penal Code, 1860 (IPC) — Section 302, 304, 323, 334, 34
High Courts03 Dec 1971Dismissed
T. Srinivasan Vs State by C.B.I. (S.P.E.) Special Police Establishment, Madras
Madras High Court · (1972) LW(Cri) 72
Prevention of Corruption Act, 1947 — Section 5(2), 5(i)(e)