High Courts29 Jan 1971

G. Jayakumar Vs R. Ramaratnam

Madras High Court · AIR 1972 Mad 212 : (1972) 85 LW 53

Hindu Succession Act, 1956 — Section 15, 16Probate and Administration Act, 1881 — Section 61, 69Succession Act, 1925 — Section 242, 283, 283(1)