High Courts19 Feb 1971
Velammal and Others Vs Chokkiah Gounder and Others
Madras High Court · AIR 1971 Mad 469 : (1971) 84 LW 458 : (1971) 2 MLJ 132
COURT ARCHIVE
Madras High Court judgments, 1971
530 judgments · page 24 of 27
High Courts19 Feb 1971Dismissed
P. Shankerlal Vs Joint Commercial Tax Officer Sowcarpet II Division and Another
Madras High Court · (1972) 29 STC 510
High Courts18 Feb 1971
Periasami Naicker Vs Sella Pillai
Madras High Court · AIR 1971 Mad 466 : (1971) 84 LW 513
Transfer of Property Act, 1882 — Section 53
High Courts17 Feb 1971
Muthu Venkatarama Reddiar Vs Vardaraja Kounder
Madras High Court · AIR 1971 Mad 471 : (1971) 84 LW 452 : (1971) 84 LW 432 : (1971) 2 MLJ 128
Evidence Act, 1872 — Section 61, 62, 63, 65, 66
High Courts17 Feb 1971Dismissed
Manickam Pillai Vs The Commissioner, Municipality
Madras High Court · (1971) LW(Cri) 108
High Courts17 Feb 1971
Kumari Karuppayee Vs Mothi Mondi Ambalam
Madras High Court · (1971) 1 MLJ 495
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts17 Feb 1971
The Erode Co-operativfe Motor Transport Society (for Harijans) Ltd. Erode and Others Vs The State Transport Appellate Tribunal, Madras I and Others
Madras High Court · AIR 1972 Mad 93
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 46, 47(1), 48(1), 68, 68(1)Tamil Nadu Motor Vehicles Rules, 1940 — Rule 155
High Courts16 Feb 1971
A.K. Velan Vs Narayanan and Co. (P) Ltd.
Madras High Court · AIR 1972 Mad 118 : (1971) 84 LW 646
High Courts16 Feb 1971
Ottakara Samban Vs Palmuthiah Kudumban and Others
Madras High Court · (1971) 84 LW 781 : (1972) 1 MLJ 120
Madras Proprietary Estates Village Service Act, 1894 — Section 10
High Courts15 Feb 1971
In Re: V. Veerappan
Madras High Court · (1971) CriLJ 1397
Penal Code, 1860 (IPC) — Section 477A
High Courts15 Feb 1971Allowed
N.K.M. Kader Saheb Vs Alwar Thevar and others
Madras High Court · AIR 1971 Mad 413
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(a)
High Courts15 Feb 1971Allowed
V.K. Batcha Mohideen Vs Joint Commercial Tax Officer
Madras High Court · (1971) 28 STC 450
Penal Code, 1860 (IPC) — Section 408
High Courts15 Feb 1971
The Government of Madras Vs A.S. Navaneethakrishna Pillai
Madras High Court · AIR 1971 Mad 472 : (1971) 84 LW 459 : (1971) 2 MLJ 134
High Courts15 Feb 1971
Venkataraman Vs L.A. Thangappa Gounder
Madras High Court · AIR 1972 Mad 119 : (1971) 84 LW 695
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 45, 57, 57(1), 62
High Courts12 Feb 1971Allowed
Sri Papanasam Swami Pichai Kattalai Vs Kalimuthu Moopanar and another
Madras High Court · (1971) 02 MAD CK 0006
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 3(f)
High Courts12 Feb 1971
S.A. Ahmed Vs Subramaniam
Madras High Court · (1971) CriLJ 1395
Essential Commodities Act, 1955 — Section 3, 3(1), 7, 7(1)(b)
High Courts11 Feb 1971
T. Swaminathan (Dead) and Another Vs State of Madras and Others
Madras High Court · AIR 1971 Mad 483 : (1971) 84 LW 562 : (1971) 2 MLJ 146
Constitution of India, 1950 — Article 226Land Encroachment Act, 1905 — Section 2(1)
High Courts11 Feb 1971
A. Sundarasan Vs A.C. Thirulokchandar and Another
Madras High Court · (1973) 86 LW 556 : (1973) 2 MLJ 290
Copyright Act, 1957 — Section 48
High Courts11 Feb 1971Dismissed
The Madras Advocates' Co-operative Society Ltd. Vs The Joint Commercial Tax Officer
Madras High Court · (1971) 84 LW 435 : (1971) 2 MLJ 77 : (1971) 28 STC 224
High Courts11 Feb 1971
Vengammal and Another Vs Ramachandran by mother Jayalakshmi Ammal and Others
Madras High Court · AIR 1971 Mad 490 : (1971) 84 LW 483 : (1971) 2 MLJ 280
Civil Procedure Code, 1908 (CPC) — Section 151Court Fees Act, 1955 — Section 66, 66(1), 67, 68, 69Land Acquisition Act, 1894 — Section 18