High Courts12 Jan 1971
The Madurai Municipality Vs K. Viswanathan and Another
Madras High Court · (1972) 85 LW 230 : (1972) 1 MLJ 322
Tamil Nadu District Municipalities Act, 1920 — Section 354
COURT ARCHIVE
Madras High Court judgments, 1971
530 judgments · page 27 of 27
High Courts11 Jan 1971
Jamia Masjid Mosque, Karur Vs Syed Anwar Batcha Sahib and Others
Madras High Court · AIR 1971 Mad 481 : (1971) 84 LW 437
High Courts08 Jan 1971
Erode Transports (P.) Ltd. Vs Sadasivam Motor Transports (P.) Ltd. and Another
Madras High Court · (1971) 2 MLJ 74
Constitution of India, 1950 — Article 226
High Courts08 Jan 1971
Rajamanickam Vs State
Madras High Court · (1971) CriLJ 1493
Penal Code, 1860 (IPC) — Section 380, 457, 75
High Courts08 Jan 1971
Chelliah Thevar (died) and Others Vs Muthirulappa Kudumban
Madras High Court · AIR 1971 Mad 496 : (1971) 84 LW 455 : (1971) 2 MLJ 131
Negotiable Instruments Act, 1881 (NI) — Section 78
High Courts06 Jan 1971
Damodaraswami Naicker Vs Sundararajan and Others
Madras High Court · (1972) 85 LW 236 : (1972) 1 MLJ 346
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 56Limitation Act, 1963 — Section 19
High Courts06 Jan 1971
The Radhaswami Charitable Society and Another Vs The Authorised Officer Land Reforms
Madras High Court · (1971) 84 LW 379 : (1971) 2 MLJ 35
Income Tax Act, 1922 — Section 4(3)Transfer of Property Act, 1882 — Section 6(4)
High Courts06 Jan 1971
P. Gopalakrishna Naidu Vs The State of Madras
Madras High Court · (1972) 1 MLJ 153
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 14, 151Industrial Disputes Act, 1947 — Section 33C(2)Limitation Act, 1908 — Article 181
High Courts05 Jan 1971
In Re: Self Help Private Industrial Estate Private Ltd.
Madras High Court · (1972) 42 CompCas 605 : (1972) 85 LW 909 : (1972) 85 LW 809
Companies Act, 1956 — Section 171
High Courts05 Jan 1971
J. Pattammal Vs The Collector of Madras and Another
Madras High Court · AIR 1972 Mad 158 : (1972) ILR (Mad) 128 : (1971) 84 LW 803
Land Acquisition Act, 1894 — Section 4(1), 5Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 51