COURT ARCHIVE
Madras High Court judgments, 1904
89 judgments · page 1 of 5
Narayana Patter Vs Gopalakrishna Patter and Another
Madras High Court · (1905) ILR (Mad) 355 : (1905) 15 MLJ 247
Palaniandy Chetty Vs Veramalai Asari and Others
Madras High Court · (1905) 15 MLJ 486
Rajaruthna Naidu Vs Narasimhachariar
Madras High Court · (1905) ILR (Mad) 301 : (1906) 16 MLJ 143
Vegi Ramasami Vs Penimatsa Anandrazu Garu
Madras High Court · (1906) 16 MLJ 57
Kulaikada Pillai and Another Vs Viswanatha Pillai and Another
Madras High Court · (1905) 15 MLJ 212
Singarappa and Others Vs Sanjivappa
Madras High Court · (1905) ILR (Mad) 349 : (1905) 15 MLJ 228
In Re: Kora Rangan and Others
Madras High Court · 17 Ind. Cas. 413 : (1912) 23 MLJ 535
In Re: K. Rangan and Others
Madras High Court · (1913) ILR (Mad) 96
M.S. Gopalasami Chettiar Vs Robert Fischer
Madras High Court · (1905) ILR (Mad) 328 : (1905) 15 MLJ 14
Venkatarama Iyer and Others Vs Duraisami Iyer
Madras High Court · (1905) 15 MLJ 377
The Chennai Purasai Hindu Jananukula Saswatha Nidhi 1st Branch Limited and Others Vs Soobramanya Mudali
Madras High Court · (1905) 15 MLJ 230
Somasundara Mudali, by his guardian Vythilinga Mudaliar Vs Kulandaivelu Pillai
Madras High Court · (1905) ILR (Mad) 457 : (1904) 14 MLJ 404
Kenath Puthen Vittil Tavazhi Karnavan and Manager Shuppu Menon Vs Narayanan (family manager) and Others
Madras High Court · (1905) ILR (Mad) 182 : (1904) 14 MLJ 415
Mothu Rangaya Chetty Vs The Secretary of State for India in Council
Madras High Court · (1905) ILR (Mad) 213 : (1905) 15 MLJ 226
In Re: Subbaraya Vathyar
Madras High Court · (1905) 15 MLJ 489
Ramaswamy Pantulu and Another Vs Narayanamoorthy Pantulu and Another
Madras High Court · (1904) 14 MLJ 480
Muthana Kone and Another Vs Kumarasami Pillai and Others
Madras High Court · (1905) 15 MLJ 6