CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court/1904

COURT ARCHIVE

Madras High Court judgments, 1904

89 judgments · page 2 of 5

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
  • 1884
High Courts21 Sept 1904

Ramalinga Mudaly Vs Aiyadorai Nainar and Another

Madras High Court · (1905) ILR (Mad) 124 : (1904) 14 MLJ 493

Read judgment
High Courts20 Sept 1904

Suppa Reddiar Vs Avudai Ammal

Madras High Court · (1904) 14 MLJ 401

Read judgment
High Courts19 Sept 1904

Krishnier Vs Arappuli Iyer and Others

Madras High Court · (1904) 14 MLJ 488

Read judgment
High Courts15 Sept 1904

Gurusami Aiyar Vs Kaveri Boyee Ammal

Madras High Court · (1904) 14 MLJ 485

Transfer of Property Act, 1882 — Section 101
Read judgment
High Courts14 Sept 1904

M. Subraya Chetty Vs A.S. Rajammal

Madras High Court · (1904) 14 MLJ 482

Probate and Administration Act, 1881 — Section 78
Read judgment
High Courts14 Sept 1904

Ramanuja Aiyangar, Minor by his Guardian and Adoptive Mother Seshammal Vs Sadagopa Aiyangar

Madras High Court · (1905) 15 MLJ 249

Negotiable Instruments Act, 1881 (NI) — Section 32
Read judgment
High Courts12 Sept 1904

N. Krishnaswami Iyengar Vs Sivaswami Udayar and Others

Madras High Court · (1905) 15 MLJ 449

Read judgment
High Courts08 Sept 1904

Minakshisundaram Pillai Vs Chockalinga Royer through his Mother and Guardian, Ammakutti Ammal and Others

Madras High Court · (1905) 15 MLJ 10

Read judgment
High Courts08 Sept 1904

Periya Aiya alias Muthu Vijaya Raghunatha Pattathu Murugappa Vachamayali Thevar Vs Muthu Kana Rana Vena Venkatachellum Chettiar and Others

Madras High Court · (1905) 15 MLJ 24

Read judgment
High Courts07 Sept 1904

Ammayi Ammal Vs Rathna Pathan and Others

Madras High Court · (1904) 14 MLJ 467

Transfer of Property Act, 1882 — Section 85
Read judgment
High Courts06 Sept 1904

Jagannatha Pandiajiar Vs T.S. Muthia Pillai and Others

Madras High Court · (1904) 14 MLJ 477

Read judgment
High Courts06 Sept 1904

The Karur Municipal Council Vs K. Srinivasa Aiyangar

Madras High Court · (1904) 14 MLJ 466

Read judgment
High Courts31 Aug 1904

Venkatasami Pillai Vs Kuppayee Ammal and Others

Madras High Court · (1904) 14 MLJ 377

Read judgment
High Courts30 Aug 1904

Sandu Sakul Mithu Tharaganar and Another Vs Hussain Sahib and Others

Madras High Court · (1904) 14 MLJ 474

Read judgment
High Courts30 Aug 1904

Sankaravadivelu Pillai and Another Vs The Secretary of State for India in Council the Collector and Others

Madras High Court · (1905) ILR (Mad) 72 : (1905) 15 MLJ 32

Civil Procedure Code, 1908 (CPC) — Section 30Limitation Act, 1963 — Section 21
Read judgment
High Courts30 Aug 1904

Annamalai Chettiar and Another Vs Pitchu Aiyar and Others

Madras High Court · (1905) ILR (Mad) 122 : (1905) 15 MLJ 28

Read judgment
High Courts23 Aug 1904

In Re: Kosa Kumaran

Madras High Court · 30 Ind. Cas. 450

Criminal Procedure Code, 1898 (CrPC) — Section 109, 110
Read judgment
High Courts19 Aug 1904

Bankala Vittil Usman Koya and Another Vs Chidriamokkausa Akoth and Another

Madras High Court · (1905) 15 MLJ 368

Read judgment
High Courts18 Aug 1904

Munisami Naidu Vs Ammani Ammal

Madras High Court · (1905) 15 MLJ 7

Read judgment
High Courts17 Aug 1904

Subba Reddi and Another Vs Kotamma and Others

Madras High Court · (1904) 14 MLJ 442

Read judgment
Previous12345Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions