High Courts22 Apr 1904
T. Nooroodeen Sahib Vs Charles Sowden and Others
Madras High Court · (1905) 15 MLJ 45
Merchandise Marks Act, 1889 — Section 2, 4
COURT ARCHIVE
Madras High Court judgments, 1904
89 judgments · page 4 of 5
High Courts21 Apr 1904
Chekka Venkataswamy Vs Gajjila Nagabhushanam
Madras High Court · (1904) 1 MLJ 326
Contract Act, 1872 — Section 30
High Courts20 Apr 1904
Venkata Dikshatulu and Others Vs Gavaramma and Others
Madras High Court · (1904) 14 MLJ 308
High Courts15 Apr 1904
Kuttisseri Illath Raman Namboodri Vs Achutha Pishurodi and Others
Madras High Court · (1912) ILR (Mad) 42 : 14 Ind. Cas. 415
High Courts12 Apr 1904
Vedanayaga Mudaliar Vs Vedammal
Madras High Court · (1905) ILR (Mad) 591 : (1904) 14 MLJ 297
Specific Relief Act, 1877 — Section 42
High Courts29 Mar 1904
Visalakshiammal Vs Sivaraman alias Veeraraghaven, minor, by next friend Vaidinadha Iyer and Another
Madras High Court · (1904) ILR (Mad) 577 : (1904) 1 MLJ 310
High Courts28 Mar 1904
Zemindar of Ettiapuram Vs Subba Reddy and Others
Madras High Court · (1904) 14 MLJ 223
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts14 Mar 1904
Mahomed Abdulla Sahib Vs Gulam Hussain Sahib and Others Gulam Hussain Sahib Vs Mahomed Kadir Sahib and Others
Madras High Court · (1905) 15 MLJ 26
High Courts10 Mar 1904
Chinnappa Chettiar by his Agent Chellappa Chettiar Vs Thulasi Ammal
Madras High Court · (1905) 15 MLJ 399
High Courts09 Mar 1904
Kurri Veerareddi and Others Vs Kurri Bapireddi and Another
Madras High Court · (1906) ILR (Mad) 336
Transfer of Property Act, 1882 — Section 54
High Courts02 Mar 1904
Govinda Pillai, minor by his next friend Muthusami Pillai Vs Thayammal and Others
Madras High Court · (1904) 14 MLJ 209
Limitation Act, 1963 — Section 7
High Courts01 Mar 1904Allowed
Sakyahani Ingle Rao Sahib Vs Bhavani Bozi Sahib and Others
Madras High Court · (1904) 03 MAD CK 0008
Specific Relief Act, 1877 — Section 42
High Courts29 Feb 1904
Karuppan Servai and Others Vs Alagara Koundan
Madras High Court · (1904) 14 MLJ 347
High Courts26 Feb 1904
Subbaraya Mudaliar and Others Vs Vedantachariar and Others
Madras High Court · (1904) 14 MLJ 171
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 Feb 1904
Ramanadhan Chetti Vs Narayanan Chetti alias Ranganadhan Chetti
Madras High Court · (1905) ILR (Mad) 602 : (1904) 1 MLJ 321
High Courts25 Feb 1904Dismissed
Parameshwaran Nambudiri Vs Vishnu Embrandri and Another
Madras High Court · (1904) 02 MAD CK 0003
Provincial Small Cause Courts Act, 1887 — Section 10, 16
High Courts18 Feb 1904Dismissed
Kuppusami Chetty Vs Rengasami Pillai and Another
Madras High Court · (1904) 02 MAD CK 0001
Limitation Act, 1877 — Section 20
High Courts04 Feb 1904
Raja Parthasarathi Appa Row Vs Chevendea China Sundara Ramayya
Madras High Court · (1904) 02 MAD CK 0002