High Courts03 Feb 1904
Suri Venkatappayya Sastri, agent of Sri Rajah Rangayya Appa Row Bahadur Zemindar Garu Vs Madula Venkanna
Madras High Court · (1904) ILR (Mad) 531 : (1904) 14 MLJ 155
Penal Code, 1860 (IPC) — Section 378, 379
COURT ARCHIVE
Madras High Court judgments, 1904
89 judgments · page 5 of 5
High Courts12 Jan 1904
Annakumaru Pillai Vs Muthupayal and Others
Madras High Court · (1904) ILR (Mad) 551 : (1904) 14 MLJ 248
Penal Code, 1860 (IPC) — Section 379
High Courts08 Jan 1904
Chintalapudi Neelachalam adu Another Vs Chintalapudi Kamarazu
Madras High Court · (1904) 14 MLJ 438
Limitation Act, 1963 — Section 28
High Courts08 Jan 1904
Kuttayan Chetty Vs Palaniappa Chetty and Another
Madras High Court · (1904) 01 MAD CK 0003
Contract Act, 1872 — Section 78, 95
High Courts07 Jan 1904
Anantha Goundan and Another Vs King-Emperor
Madras High Court · (1905) 15 MLJ 224
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 499
High Courts07 Jan 1904
Sabapathi Mudali Vs Kuppusami Mudali and Another
Madras High Court · (1905) 15 MLJ 225
Penal Code, 1860 (IPC) — Section 241Railways Act, 1890 — Section 131
High Courts06 Jan 1904
Vidyapurna Thirtha Swami, minor, by next friend Vyasacharya Vs Vidyanidhi Tirtha Swami (died), a lunatic adjudged to be so under Act XXXV of 1858 and Others
Madras High Court · (1904) ILR (Mad) 435 : (1904) 1 MLJ 105
Trusts Act, 1882 — Section 73, 74
High Courts05 Jan 1904
Maria Susai Mudaliar Vs The Secretary of State for India in Council
Madras High Court · (1904) 12 MLJ 350
High Courts05 Jan 1904
V.E.N.K.R.M.A. Venkatachalam Chettiar Vs Gaurivallaba Thevar, Zamindar of Sivaganga, by Mr. S. Nagasawmi Iyer, Manager under the Court of Wards and Others
Madras High Court · (1904) ILR (Mad) 409 : (1904) 14 MLJ 162