High Courts17 Dec 1897
Ittappan Vs Manavikrama
Madras High Court · (1898) ILR (Mad) 153
Civil Procedure Code, 1908 (CPC) — Section 43
COURT ARCHIVE
Madras High Court judgments, 1897
190 judgments · page 1 of 10
High Courts16 Dec 1897
Sankaralinga Mudali Vs Rathnasabapathi Mudali and Another
Madras High Court · (1898) ILR (Mad) 324 : (1898) 8 MLJ 58
Civil Procedure Code, 1908 (CPC) — Section 101, 80
High Courts15 Dec 1897
Periatambi Udayan Vs Vellaya Goundan and Another
Madras High Court · (1898) ILR (Mad) 410 : (1898) ILR (Mad) 409
High Courts15 Dec 1897
Periatambi Odayan Vs Vellaya Kavundun and Another
Madras High Court · (1898) 8 MLJ 51
High Courts15 Dec 1897
Jagapathy Mudaliar Vs Ekambara Mudaliar
Madras High Court · (1898) ILR (Mad) 274 : (1898) 8 MLJ 40
High Courts15 Dec 1897
Lakshminarayana Pantulu Vs Venkatrayanam and Another
Madras High Court · (1898) ILR (Mad) 116 : (1898) 8 MLJ 43
High Courts14 Dec 1897
Marudamuthu Nadan and Others Vs Srinivasa Pillai and Others
Madras High Court · (1898) 8 MLJ 69
High Courts14 Dec 1897
Nellaiyappa Pillai Vs Thangama Nachiyar and Others
Madras High Court · (1898) ILR (Mad) 406 : (1898) 8 MLJ 119
High Courts13 Dec 1897
Kombi Achen and Others Vs Pangi Achen and Another
Madras High Court · (1898) ILR (Mad) 405
High Courts13 Dec 1897
Virabhadrappa Chetti Vs Chinnamma
Madras High Court · (1898) ILR (Mad) 403
Civil Procedure Code, 1908 (CPC) — Section 158
High Courts13 Dec 1897
Venkayya Vs Venkata Narasimhulu
Madras High Court · (1898) ILR (Mad) 401 : (1898) 8 MLJ 112
Guardians and Wards Act, 1890 — Section 7(3)
High Courts13 Dec 1897
Veerabadhrappa Chetty Vs Chinnammah
Madras High Court · (1898) ILR (Mad) 403 : (1898) 8 MLJ 189
Civil Procedure Code, 1908 (CPC) — Section 158
High Courts13 Dec 1897
Ismail Peer Ambalam Vs Neelamegam Servai and Another
Madras High Court · (1898) 8 MLJ 38
Civil Procedure Code, 1908 (CPC) — Section 17(c)
High Courts13 Dec 1897
Venkayya Garu Vs Venkata Narasimhulu
Madras High Court · (1898) ILR (Mad) 401
Guardians and Wards Act, 1890 — Section 7(3)
High Courts10 Dec 1897
Veerasamy Chetty Vs Liladhara Vyass
Madras High Court · (1898) ILR (Mad) 398 : (1898) 8 MLJ 110
High Courts10 Dec 1897
Chinnathal Vs Viruthacha Pillai and Others
Madras High Court · (1898) 8 MLJ 37
High Courts10 Dec 1897
Rangachariar Vs Balaramasami Chetti and Others
Madras High Court · (1898) ILR (Mad) 400 : (1898) 8 MLJ 53